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Chhattisgarh High Court judgments, 2026

1,173 judgments · page 23 of 59

High Courts12 Oct 2026Dismissed

Pradeep Tamrakar Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1967

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 64(2)(m), 351(3)Protection of Children from Sexual Offences Act, 2012-Sections 4, 6