High Courts13 Oct 2026Disposed Of
Manish Vishwakarma Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2096
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
1,173 judgments · page 21 of 59
High Courts13 Oct 2026Allowed
Smt. Santoshi Nirmalkar & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2104
High Courts13 Oct 2026Partly Allowed
Haigriv Parihar Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2106
Chhattisgarh Public Service Commission Rules of Procedure, 2014-Rule 19.2Constitution of India
High Courts13 Oct 2026Dismissed
Indra Kumar & Anr. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1806
High Courts13 Oct 2026Dismissed
Harvinder Singh Grover Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1814
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482PITA Act-Sections 4, 5, 7
High Courts12 Oct 2026Dismissed
Vicky Barvey @ Bade Mirchi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4051
High Courts12 Oct 2026Disposed Of
Karunasagar Patel Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3963
High Courts12 Oct 2026Dismissed
Narayan Kumar Mishra Vs Uma Mishra & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3956
High Courts12 Oct 2026
Ramnivas Gupta Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2665
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 318(4), 319(2), 322, 336(3), 338, 339, 340, 61(2)
High Courts12 Oct 2026Allowed
Rakesh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2666
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Excise Act-Section 34(2)
High Courts12 Oct 2026
Salman Khan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2668
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 137(2), 87, 65(1)POCSO Act-Sections 4 & 6
High Courts12 Oct 2026Allowed
Sameer Uikey Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2670
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Section 310(2)
High Courts12 Oct 2026
Anand Chauhan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2672
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 64(2), 3(5)POCSO Act-Sections 4, 6
High Courts12 Oct 2026Allowed
Prakash Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2674
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Section 34(2)
High Courts12 Oct 2026
Omprakash Chandravanshi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2678
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 318(2), 319(2), 336(3), 338, 340(2), 61(2)(a)Information and Technology Act-Sections 66C, 66D
High Courts12 Oct 2026Disposed Of
Suresh Kumar Mulwani Proprietor Of Vijay Pharma Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2699
Constitution of India-Article 226GST Act, 2017-Section 73
High Courts12 Oct 2026Disposed Of
Suresh Kumar Mulwani Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2697
Constitution of India-Article 226GST Act, 2017
High Courts12 Oct 2026
Priya Sonwani Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1833
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS, 2023-Sections 105 and 238
High Courts12 Oct 2026Partly Allowed
Vishwanath Nambiyar Vs Abhishek Rao & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1838
Motor Vehicles Act, 1988-Section 173
High Courts12 Oct 2026Allowed
Ashok Agrawal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1856
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 14-A(2), 3(2)(v-a)BNSS-Section 483, 84, 351Bharatiya Nyaya Sanhita-Section 75(2), 75(3), 78(2), 79, 296, 351(3), 269, 209