High Courts13 Oct 2026Disposed Of
Rekha Mandal & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2047
Chhattisgarh Land Revenue Code, 1959-Section 165(7-B)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
1,173 judgments · page 20 of 59
High Courts13 Oct 2026Disposed Of
Priyash Agrawal Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2048
High Courts13 Oct 2026
Riyazuddin Qureshi Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2049
Constitution of India-Article 19(1)(g), 19(6), 21
High Courts13 Oct 2026Dismissed
Kanhaiyalal Agrawal Vs Union Of India & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2051
High Courts13 Oct 2026Disposed Of
Mohammad Taufeeq Memon & Anr. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2052
High Courts13 Oct 2026Disposed Of
Preeti Gupta & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2053
Constitution of India-Article 226The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act-Section 80
High Courts13 Oct 2026Dismissed
Smt. Sajani Mourya & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2055
High Courts13 Oct 2026Disposed Of
Manoj Kumar Yadav Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2056
High Courts13 Oct 2026Dismissed
Vinay Ratna Meshram Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2060
Officers and Employees Service Rules, 2013
High Courts13 Oct 2026Dismissed
Rahul Tandan Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2063
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989
High Courts13 Oct 2026Disposed Of
Dinesh Kumar Sahu & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · 2025 INSC 1063
Chhattisgarh School Education Service (Educational and Administrative Cadre) Recruitment and Promotion Rules, 2019-Rules 14, 15, Schedule IV, Column 3, Serial No. 15, 17 and 19Right of Children to Free and Compulsory Education Act, 2009
High Courts13 Oct 2026
Bhupendra Kuldeep Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2076
Chhattisgarh Vishwavidyalaya Adhiniyam, 1973-Clause 12(4), 12(4-A)
High Courts13 Oct 2026Dismissed
Benimadhav Kuldeep Vs State Of Chhattisgarh & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 2084
Constitution of India-Article 226
High Courts13 Oct 2026Disposed Of
Rajendra Shukla Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2086
High Courts13 Oct 2026Disposed Of
Smt. Bhanupriya Mandavi Vs State Govt. Of C.G. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2089
High Courts13 Oct 2026Disposed Of
Lomesh Sahu Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2090
High Courts13 Oct 2026Disposed Of
Tirath Ram & Anr. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2091
Chhattisgarh Work-Charged/Contingency Paid Employees Leave Rules, 1977
High Courts13 Oct 2026Disposed Of
Videshi Kumar Patel Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2093
High Courts13 Oct 2026Disposed Of
Dr. Bhupendra Kashyap Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2094
High Courts13 Oct 2026Disposed Of
Savan Kumar Prasad Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2095