High Courts13 Oct 2026Partly Allowed
The Oriental Insurance Company Ltd. Vs Sukta Netam & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1898
Motor Vehicles Act, 1988-Section 173, 163-A
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
1,173 judgments · page 18 of 59
High Courts13 Oct 2026Dismissed
The New India Assurance Company Limited Vs Smt. Bindabai & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1901
Motor Vehicles Act, 1988-Section 173, 166IPC-Sections 279, 304(A)Central Motor Vehicles Rules, 1989-Rules 86, 87(3)
High Courts13 Oct 2026Disposed Of
Ganga Prasad Verma Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1903
High Courts13 Oct 2026Dismissed
Navin Soni Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1907
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 183Bharatiya Nyaya Sanhita, 2023-Sections 137(2), 65(2)Protection of Children from Sexual Offences Act, 2012-Section 4
High Courts13 Oct 2026
Vikas Rao @ Bhaiyu & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1908
BNSS-Section 483IPC-Section 420I.T.-Section 66(D)
High Courts13 Oct 2026Dismissed
Jitendra Banjare Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1919
BNSS, 2023-Section 483, 183BNS-Section 64(2)(m)POCSO Act-Sections 4 and 6
High Courts13 Oct 2026Allowed
Jagdish (Dead) Through LRs & Ors. Vs Amila Bai & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1939
Code of Civil Procedure, 1908-Section 100Hindu Succession Act, 1956-Section 2(2)Central Provinces Laws Act, 1875-Section 5
High Courts13 Oct 2026
Aryan Joshi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1940
BNSS, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Sections 309(4), 331(6), 111, 310, 269, 209
High Courts13 Oct 2026
Savita Satnami Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1941
BNSS, 2023-Section 483Chhattisgarh Excise Act-Section 34(2), 59(A)
High Courts13 Oct 2026Dismissed
Smt. Pooja Devi Sonkar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1942
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(b), 21IPC-Sections 272
High Courts13 Oct 2026Dismissed
Anurag Soni Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1943
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 111Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(C), 29, 27(A), 37
High Courts13 Oct 2026Dismissed
Rajendra Kumar Diwakar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1944
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(b)(ii)(C), 29, 20(b)(ii)(B), 37
High Courts13 Oct 2026Allowed
Bhupendra Kumar Dhritlahre & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1945
BNSS, 2023-Section 483Chhattisgarh Excise Act-Section 34(2), 59(A)
High Courts13 Oct 2026Allowed
Sahil Khan & Ors. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1946
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 109, 296, 351(2), 115(2), 118(1), 191(3)Arms Act-Sections 25, 27
High Courts13 Oct 2026Allowed
Manmohan Singh Kalee @ Mona & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1947
BNSS, 2023-Section 483NDPS Act-Section 15B, 18C, 22BChhattisgarh Excise Act
High Courts13 Oct 2026Dismissed
Balram Sahoo Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1948
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483NDPS Act-Sections 20(B)(ii)(c), 29BNS Act-Sections 338, 336(3), 340(2)
High Courts13 Oct 2026Dismissed
Pratik Sharma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1949
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(C), 29, 37
High Courts13 Oct 2026Dismissed
Ashok Dandariya Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1950
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22, 29, 37BNS-Section 111
High Courts13 Oct 2026
Gajendra Nishad Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1951
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act, 1915-Section 34(2)
High Courts13 Oct 2026
Jailal Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1952
BNSS, 2023-Section 483BNS-Sections 69, 89, 115(2), 351(2), 3(5)IPC-Sections 147, 148, 149, 307, 452