High Courts13 Oct 2026Dismissed
Shubham Mishra Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2677
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 318(4), 61(2), 238, 336(3), 338, 340(2)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
1,173 judgments · page 17 of 59
High Courts13 Oct 2026Dismissed
Rajan Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2679
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483NDPS Act-Sections 8, 18, 37
High Courts13 Oct 2026
Akash Bhagat Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2680
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 318(4), 61(2), 238, 336(3), 338, 340(2)
High Courts13 Oct 2026Allowed
Sahid Sarthi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2681
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Section 309(6), 3(5), 115(2), 126(2), 296, 351(3), 118(1)
High Courts13 Oct 2026Dismissed
Prakash Dhurve Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2702
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483NDPS Act-Section 20(b)
High Courts13 Oct 2026Allowed
Jagdish (Dead) Through LRs & Ors. Vs Amila Bai & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 2521
Code of Civil Procedure, 1908-Section 100Hindu Succession Act, 1956-Section 2(2)Constitution of India-Article 366(25)
High Courts13 Oct 2026Allowed
Shiv Prasad Vs Devnarayan & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2428
Code of Civil Procedure, 1908-Order 43 Rule 1(k), 22 Rule 4, 22 Rule 9, 22 Rule 9(2)Limitation Act, 1963-Section 5
High Courts13 Oct 2026Disposed Of
Saroj Sahu Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2503
Disaster Management Act 2005-Section 6 (2) (i), 10 (2) (i), Chapter IVEpidemic Diseases Act, 1897-Section 3Indian Penal Code, 1860-Section 188, 269
High Courts13 Oct 2026Disposed Of
Rohit Mishra Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2483
High Courts13 Oct 2026Allowed
Savarnkaur & Ors. Vs Pratej Singh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1830
Code of Civil Procedure, 1908-Section 96, Order XXII Rule 4, I Rule 10CrPC-Section 145
High Courts13 Oct 2026Dismissed
Prince Gupta @ Ashok Shah @ Bodhu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1834
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483NDPS Act-Section 22(C), 37
High Courts13 Oct 2026Allowed
Parasram Baiga Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1850
BNSS, 2023-Section 415 (2), 481Electricity Act, 2003-Section 135 (1) (A)IPC-Section 304 (A)
High Courts13 Oct 2026Partly Allowed
Prateek Sharma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1857
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2), 481Narcotic Drugs and Psychotropic Substances Act, 1985-Section 22(b), 21(b), Serial No.178 of the ScheduleCode of Criminal Procedure
High Courts13 Oct 2026Dismissed
Sanjeev Guruwara Vs Smt. Poornima Khare Guruwara @ Hema Khare Guruwara
Chhattisgarh High Court · (2026) 10 CHH CK 1860
Family Courts Act, 1984-Section 19(1)Hindu Marriage Act, 1955-Sections 13(1)(i-a), 13(1)(i-b), 13, 13-B, 23Constitution of India-Article 142
High Courts13 Oct 2026Disposed Of
Smt. Ashok Lata Kurre & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1863
Code of Civil Procedure, 1908-Section 96, 107, 107(1)(a), 107(2)Hindu Marriage Act, 1955-Section 5Specific Relief Act, 1963-Section 34
High Courts13 Oct 2026Dismissed
Uttara Kumari & Anr. Vs Kuldeep Singh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1879
High Courts13 Oct 2026Partly Allowed
Smt. Jaya Chelak & Ors. Vs Manbodhram & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1881
Motor Vehicles Act, 1988-Section 173
High Courts13 Oct 2026Partly Allowed
Krishna Kumar Shandilya & Ors. Vs Subhash Chand Sinha & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1882
Motor Vehicles Act, 1988-Section 173
High Courts13 Oct 2026Partly Allowed
Purushottam Kurre Vs Dinesh Kumar Verma & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1883
Motor Vehicles Act, 1988-Section 173
High Courts13 Oct 2026Partly Allowed
Fatteram Yadav Vs Daneshwar Potai & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1887
Motor Vehicles Act, 1988-Section 173