High Courts10 Apr 2026Rejected
Deepak Patel @ Neeladhar Vs State of Chhattisgarh
Chhattisgarh High Court · (2026) 04 CHH CK 0663
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 482Bharatiya Nyaya Sanhita, 2023- Section 69, 183
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
308 judgments · page 15 of 16
High Courts10 Apr 2026Rejected
Chandra Kishore Kaushal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 04 CHH CK 0662
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482Bharatiya Nyaya Sanhita, 2023- Section 3(5), 75(1)(ii), 78, 79, 309(4)Information Technology Act, 2000- Section 67
High Courts10 Apr 2026Disposed Of
Mahadev Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 04 CHH CK 0661
Chhattisgarh Land Revenue Code, 1959- Section 165(7)(b)Constitution of India, 1950- Article 226
High Courts09 Apr 2026Rejected
Lalita Jangde Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 04 CHH CK 0649
Bhartiya Nagrik Suraksha Sanhita, 2023- Section 483Chhattisgarh Excise Act, 1915- Section 34(2)
High Courts08 Apr 2026Disposed Of
Bisari Bai Telkar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 04 CHH CK 0651
High Courts08 Apr 2026Disposed Of
Preetibala Tamarkar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 04 CHH CK 0650
Constitution of India, 1950- Article 14, 16, 21
High Courts06 Apr 2026Disposed Of
Akanksha Singh Vs Mukund Singh
Chhattisgarh High Court · (2026) 04 CHH CK 0652
Code of Criminal Procedure, 1973- Section 125Indian Penal Code, 1860- Section 498(A)
High Courts02 Apr 2026Disposed Of
Samsul Haq Ansari Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 04 CHH CK 0653
Indian Forest Act, 1927- Section 8(A)
High Courts01 Apr 2026Allowed
Sushma Parihar Vs Dharmendra Kumar Parihar
Chhattisgarh High Court · (2026) 04 CHH CK 0658
Family Court Act, 1984- Section 19(4)Hindu Marriage Act, 1955- Section 13(1), 25
High Courts01 Apr 2026Allowed
ABIS Exports India Private Limited Vs Mekala Revathi
Chhattisgarh High Court · (2026) 04 CHH CK 0657
Arbitration and Conciliation Act, 1996- Section 11, 11(6)
High Courts01 Apr 2026Dismissed
State of Chhattisgarh Vs Bodhan
Chhattisgarh High Court · (2026) 04 CHH CK 0656
Code of Criminal Procedure, 1973- Sction 378
High Courts01 Apr 2026Disposed Of
Krishna Namdev Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 04 CHH CK 0654
Constitution of India, 1950- Article 226
High Courts19 Mar 2026Allowed
Shiv Prasad @ Ladhu Vs State of Chhattisgarh
Chhattisgarh High Court · (2026) 03 CHH CK 0431
Code of Criminal Procedure, 1973- Section 374(2), 437(A)Indian Penal Code, 1860- Section 201, 302, 304
High Courts19 Mar 2026Allowed
Ben Singh @ Pappu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 03 CHH CK 0430
Code of Criminal Procedure, 1973- Section 374(2), 437(A)Indian Penal Code, 1860- Section 302
High Courts18 Mar 2026Allowed
Mahesh Patel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 03 CHH CK 0429
Code of Criminal Procedure, 1973- Section 313, 397, 401Indian Penal Code, 1860- Section 324
High Courts17 Mar 2026Allowed
Prakash Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 03 CHH CK 0428
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 84, 351, 483Bharatiya Nyaya Sanhita, 2023- Section 3(5), 209, 269, 296, 115(2), 351(2), 309(4), 324(4), 109, 238
High Courts16 Mar 2026Dismissed
Manager, Chola Mandalam Vs Bhushan Lal Yadav
Chhattisgarh High Court · (2026) 03 CHH CK 0427
High Courts13 Mar 2026Dismissed
State Of Chhattisgarh Vs Narsingh Jangde
Chhattisgarh High Court · (2026) 03 CHH CK 0426
Code of Criminal Procedure, 1973- Section 378Indian Penal Code, 1860- Section 34, 294, 323, 506
High Courts12 Mar 2026Dismissed
Loknath Vs Kedarnath
Chhattisgarh High Court · (2026) 03 CHH CK 0425
Code of Civil Procedure, 1908- Order 47 Rule 1
High Courts12 Mar 2026Dismissed
Lokesh Kumar Dewangan Vs Saraswati Kurre
Chhattisgarh High Court · (2026) 03 CHH CK 0424