High Courts12 Mar 2026Allowed
Babita Kurrey Vs Hemant Kumar Kurrey
Chhattisgarh High Court · (2026) 03 CHH CK 0423
Code of Civil Procedure, 1908- Section 24Family Courts Act, 1984- Section 7Hindu Marriage Act, 1955- Section 9
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
308 judgments · page 16 of 16
High Courts11 Mar 2026Dismissed
Om Kishore Patel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 03 CHH CK 0422
High Courts10 Mar 2026Allowed
Aashkaran Joshi Vs State of Chhattisgarh
Chhattisgarh High Court · (2026) 03 CHH CK 0421
High Courts09 Mar 2026Allowed
Hiralal Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 03 CHH CK 0420
Code of Criminal Procedure, 1973 - Section 313Narcotic Drugs and Psychotropic Substances Act- Section 20(b)(ii)(B)
High Courts03 Mar 2026Dismissed
Jhina Beck Vs Sunil Haribhau Pote
Chhattisgarh High Court · (2026) 03 CHH CK 0419
Indian Penal Code, 1860- Section 304(A)Code of Criminal Procedure, 1973 - Section 161Motor Vehicles Act, 1988- Section 3, 181
High Courts02 Mar 2026Allowed
Anurag Kumar Pandey Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 03 CHH CK 0418
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 482Indian Penal Code, 1860- Section 34, 420, 464, 467, 468, 471
High Courts02 Mar 2026Dismissed
Ku.Kavita Uikey Vs State of Chhattisgarh
Chhattisgarh High Court · (2026) 03 CHH CK 0417
Indian Penal Code, 1860- Section 34, 341, 354, 506Scheduled Castes and Scheduled Tribes Act, 1989- Section 3(1)(xi)Code of Criminal Procedure, 1973 - Section 161, 378
High Courts02 Mar 2026Dismissed
Nirmala Tarasia Vs Chhabi Tarasia
Chhattisgarh High Court · (2026) 03 CHH CK 0416
Family Courts Act, 1984- Section 19(1)