COURT ARCHIVE

Chhattisgarh High Court judgments, 2026

308 judgments · page 13 of 16

High Courts02 Jun 2026Dismissed

Madhavesh Pandey Vs State Of Chhattisgarh & Ors

Chhattisgarh High Court · (2026) 06 CHH CK 0033

Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483(3), 528Bharatiya Nyaya Sanhita, 2023 - Section 109(1), 115(2), 191(3), 296, 324(4), 351(2),

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High Courts02 Jun 2026

Ramdhar Gond Son Of Jaggu Gond Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 06 CHH CK 0032

Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483Chhattisgarh Excise Act, 1915 - Section 34(2)

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High Courts02 Jun 2026

Surya Prakash Markam S/o Chandrapal Singh Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 06 CHH CK 0031

Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483Chhattisgarh Excise Act, 1915 - Section 34(2)

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High Courts02 Jun 2026

Ramshila Mahadeva W/o Ashwani Mahadeva Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 06 CHH CK 0030

Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483Chhattisgarh Excise Act, 1915 - Section 34(2)

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High Courts02 Jun 2026

Pradip Patel @ Rahul & Ors Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 06 CHH CK 0029

Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 84, 351, 483Chhattisgarh Excise Act, 1915 - Section 34(2)Bharatiya Nyaya Sanhita, 2023 - Section 209, 269

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High Courts31 May 2026Disposed Of

Kaushalya Turkiya W/o Cheduream Turkiya Vs State of Chhattisgarh & Ors

Chhattisgarh High Court · (2026) 05 CHH CK 1504

Chhattisgarh Panchayat Raj Adhiniyazm, 1993 - Section 21(4)Constitution Of India, 1950 - Article 226

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High Courts29 May 2026Dismissed

M/s Shri Goldan Transport Represented By Proprietors Sunny Tamrakar & Ors Vs Karnataka Bank & Ors

Chhattisgarh High Court · (2026) 05 CHH CK 1508

Constitution Of India, 1950 - Article 226

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High Courts29 May 2026Disposed Of

Avnish Diwan S/o Late Shri Arun Kumar Diwan Vs Ranjana Diwan W/o Late Ravish Kumar & Ors

Chhattisgarh High Court · (2026) 05 CHH CK 1507

Code Of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2

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High Courts29 May 2026Disposed Of

Kewla Singh S/o Nandlal Singh & Ors Union Of India Through The Secretary, Ministry Of Railways, Rail Bhawan, New Delhi. & Ors

Chhattisgarh High Court · (2026) 05 CHH CK 1506

Railways Act, 1989 - Section 20F(6)

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High Courts29 May 2026Disposed Of

Jagdish Chandra Panda Vs State Of Chhattisgarh & Ors

Chhattisgarh High Court · (2026) 05 CHH CK 1505

Constitution Of India, 1950 - Article 226

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High Courts21 May 2026Disposed Of

Dujabai W/o Late Kadu Vs State Of Chhattisgarh & Ors

Chhattisgarh High Court · (2026) 05 CHH CK 0608

Chhattisgarh (C.G.) Land Revenue Code, 1959 - Section 178Constitution Of India, 1950 - Article 226

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High Courts21 May 2026Disposed Of

Nand Ram Patel S/o Late Ahivaran Patel Vs State Of Chhattisgarh & Ors

Chhattisgarh High Court · (2026) 05 CHH CK 0607

Constitution Of India, 1950 - Article 226

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High Courts21 May 2026Disposed Of

Mansukha Yadav S/o Ramsingh Yadav Vs State Of Chhattisgarh & Ors

Chhattisgarh High Court · (2026) 05 CHH CK 0606

Chhattisgarh Cooperative Societies Act, 1960 - Section 55(2)

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High Courts21 May 2026Disposed Of

P. Amit Kumar Naidu Vs P. Padmawati Naidu & Ors

Chhattisgarh High Court · (2026) 05 CHH CK 0605

Constitution Of India, 1950 - Article 227

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High Courts19 May 2026Allowed

Shekhar Garhewal S/o- Late Ravindra Garhewal Vs State Of Chhattisgar

Chhattisgarh High Court · (2026) 05 CHH CK 0602

Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483Chhattisgarh Excise Act, 1915 - Section 34(2), 59(A)

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High Courts19 May 2026Allowed

Manish Gupta S/o Late Narendra Prasad Gupta Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 05 CHH CK 0601

Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 483Chhattisgarh Excise Act, 1915 - Section 34(2), 36

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High Courts19 May 2026Dismissed

Hitesh Choubey S/o Ishwar Prasad Choubey Vs State Of Chhattisgarh Through Station House Officer, P.S. D.D. Nagar, Raipur, Distt. Raipur, Chhattisgarh

Chhattisgarh High Court · (2026) 05 CHH CK 0599

Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code 1860 - Section 120B, 420, 467, 468, 471

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High Courts19 May 2026Allowed

Dukalu Dhanuhar S/O Paltu Dhanuhar Vs State Of Chhattisgarh Through The Station House Officer, Police Station- Shivrinarayan, District- Janjgir-Champa (Chhattisgarh)

Chhattisgarh High Court · (2026) 05 CHH CK 0597

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Chhattisgarh Excise Act, 1915 - Section 34(2)

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High Courts15 May 2026Disposed Of

Jai Maa Chandi Machhua Sahkari Samiti Maryadit Singhra Vs State Of Chhattisgarh & Ors

Chhattisgarh High Court · (2026) 05 CHH CK 0596

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High Courts15 May 2026Disposed Of

Shivnarayan Yadav & Ors Vs State Of Chhattisgarh & Ors

Chhattisgarh High Court · (2026) 05 CHH CK 0595

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