High Courts08 Oct 2026Disposed Of
Rajkumar Sinha & Anr. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1389
Chhattisgarh Work-Charged/Contingency Paid Employees Leave Rules, 1977
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
1,173 judgments · page 32 of 59
High Courts08 Oct 2026Disposed Of
Kailash Kumar Kannoje Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1390
High Courts08 Oct 2026Disposed Of
Narendra Thakur Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1391
High Courts08 Oct 2026Disposed Of
Vinod Kumar Markam Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1392
High Courts08 Oct 2026Disposed Of
Ajay Kumar Painkra Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1393
High Courts07 Oct 2026Dismissed
Ms. Startup Engineers & Anr. Vs Bank Of Baroda & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3384
Code of Civil Procedure-Order 7 Rule 11, 7 Rule 11(d)
High Courts07 Oct 2026Dismissed
Sachin Sao Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2015
Chhattisgarh Land Revenue Code, 1959-Chapter IXConstitution of India-Article 300A
High Courts07 Oct 2026Allowed
Vivekanand Jha Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1092
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 14-A(2), 3(2)(v)Bharatiya Nyaya Sanhita, 2023-Section 79, 296BNSS-Section 483, 482
High Courts07 Oct 2026Disposed Of
Sumitra Rajhansa & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1107
High Courts07 Oct 2026Disposed Of
Rameshwar Yadav & Ors. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1109
High Courts07 Oct 2026Dismissed
Narayan Prasad Sahu Vs Mithlesh Kumar Sen
Chhattisgarh High Court · (2026) 10 CHH CK 1110
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure-Section 91, 313, 397(2)Negotiable Instruments Act, 1881-Section 138
High Courts07 Oct 2026
Juvenile In Conflict With Law Nil Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1115
Juvenile Justice (Care and Protection of Children) Act, 2015-Section 102Bharatiya Nyaya Sanhita, 2023-Section 309(4), 306(4), 309(6), 311, 115(2), 118(1), 296, 351(2), 3(5)Arms Act, 1959-Sections 25, 27
High Courts07 Oct 2026Dismissed
Dhananjay Dehare & Ors. Vs Jayanti Dehare & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1116
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442Protection of Women from Domestic Violence Act, 2005-Section 12Cr.P.C.-Section 125
High Courts07 Oct 2026
XYZ Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1118
Juvenile Justice (Care and Protection of Children) Act, 2015-Section 102Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)
High Courts07 Oct 2026Dismissed
Smt. Anjana Jangde Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1120
High Courts07 Oct 2026Dismissed
Dr. Sharad Chandra Agrawal Vs Manoj Kumar Sahu & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1122
High Courts07 Oct 2026Dismissed
Manager, The New India Insurance Company Ltd Vs Kamta Singh Gaud & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1124
Motor Vehicles Act, 1988-Section 173
High Courts07 Oct 2026Partly Allowed
Durvasa Pandey & Anr. Vs Umesh Thakur & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1130
Motor Vehicles Act, 1988-Section 173
High Courts07 Oct 2026Partly Allowed
Smt. Dulari Vs Khelawan Kumar Yadav & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1131
Motor Vehicles Act, 1988-Section 173
High Courts07 Oct 2026Partly Allowed
Smt. Annu Bai & Ors. Vs Harish & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1141
Motor Vehicles Act, 1988-Section 173