COURT ARCHIVE

Chhattisgarh High Court judgments, 2026

1,173 judgments · page 34 of 59

High Courts07 Oct 2026Dismissed

Ravikant Sahu Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1261

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 317(2), 317(4), 317(5), 318(4), 111(2), 111(2)(b), 3(5)IT Act-Section 66D
High Courts07 Oct 2026Allowed

Asfaq Ansari Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1274

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482Chhattisgarh Agricultural Cattle Preservation Act, 2004-Sections 4, 6 & 10
High Courts07 Oct 2026Dismissed

Uday Chakradhari Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1285

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 109, 3(5)Indian Penal Code-Sections 147, 148, 149, 294, 307, 427, 506
High Courts07 Oct 2026Allowed

Smt. Gudiya Rai Vs Viplav Rai

Chhattisgarh High Court · (2026) 10 CHH CK 1293

Civil Procedure Code, 1908-Section 24Hindu Marriage Act, 1955-Section 13Cr.P.C.-Section 125