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Chhattisgarh High Court judgments, 2026

1,173 judgments · page 36 of 59

High Courts06 Oct 2026

Ravi Kosle Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1156

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 137(2), 65(1), 87, 3(5)Protection of Children from Sexual Offences Act, 2012-Section 6
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High Courts06 Oct 2026

Taneshwar Ogre Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1159

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 183Bhartiya Nyaya Sanhita, 2023-Section 74Protection of Children from Sexual Offences Act, 2012-Sections 9 and 10
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High Courts06 Oct 2026Dismissed

Deepak Koshale Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1161

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita-Sections 64(2)(M), 351(3), 332(B)POCSO Act-Section 6, 2(1)(d)
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High Courts06 Oct 2026Allowed

Abhishek Das Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1164

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 183BNS-Sections 65(1), 64(1), 333POCSO Act-Section 4(2) read with 3(a)
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High Courts06 Oct 2026Allowed

Aanand Sahu Vs The State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1176

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 137(2), 87, 351(3), 64(2)(i)(m), 65(1)Protection of Children from Sexual Offences Act, 2012-Section 6
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