High Courts06 Oct 2026Allowed
Prakash Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1196
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Section 62(2)(m)POCSO Act-Sections 4 & 6
COURT ARCHIVE
Chhattisgarh High Court judgments, 2026
1,173 judgments · page 37 of 59
High Courts06 Oct 2026Dismissed
Shantanu Malik & Ors. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1201
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483NDPS Act-Sections 20(C), 29, 37
High Courts06 Oct 2026Allowed
Ayush Tiwari @ Lucky Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1209
Bhartiya Nagarik Suraksha Sanhita, 2023-Sections 183, 483BNS-Sections 64, 65(1), 75(1)(iii), 351(3)POCSO Act-Sections 4(2), 6, 8, 12
High Courts06 Oct 2026Allowed
Sitasharan & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1230
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS, 2023-Sections 109, 115(2), 191(2), 191(3), 296 and 351(2)
High Courts06 Oct 2026Dismissed
Uttam Chandra Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1231
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483NDPS Act-Section 20(B), 29, 37
High Courts06 Oct 2026Dismissed
Vikas Kumar Khursenga Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1232
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483Bhartiya Suraksha Sanhita, 2023-Sections 109(1), 296, 115(2), 351(3)
High Courts06 Oct 2026Dismissed
Yogyata Prasad Rajwade Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1234
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483Bhartiya Suraksha Sanhita, 2023-Sections 103(1), 109, 3(5)
High Courts06 Oct 2026Dismissed
Rajat Sen @ Arsh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1245
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS, 2023-309(4)
High Courts06 Oct 2026Allowed
Karan Nag & Ors. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1256
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 84, 351Bhartiya Nyaya Samhita, 2023-Section 303(2), 3(5), 61(2), 112(2), 303(3), 269, 209
High Courts06 Oct 2026Allowed
Ubaran Das Purena & Ors. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1257
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act, 1915-Section 34(2)Indian Penal Code
High Courts06 Oct 2026Dismissed
Jitendra Kumar Jaiswal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1280
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482Chhattisgarh Agricultural Cattle Preservation Act, 2004-Sections 4, 6, 10Prevention of Cruelty to Animals Act, 1960-Section 11(1)(d)
High Courts06 Oct 2026Dismissed
Balvir Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1281
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482IPC-Sections 376, 376(2)(n)
High Courts06 Oct 2026Allowed
Angad Kumar Saket Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1282
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482N.D.P.S. Act, 1985-Section 20(B)
High Courts06 Oct 2026Dismissed
Mohammad Sadiq Ansari Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1283
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Sections 319, 318(4), 317(2), 317(4), 61(2), 111Chhattisgarh Gambling (Prohibition) Act, 2022-Section 7
High Courts06 Oct 2026Dismissed
Girdhar Banjare Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1284
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS, 2023-Sections 318(4), 338, 336(3), 340(2), 3(5)
High Courts06 Oct 2026Dismissed
Geeta Bai & Anr. Vs Hemin Bai & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1292
High Courts06 Oct 2026Dismissed
Shiv Kumar Sonteke & Anr. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1296
High Courts06 Oct 2026Disposed Of
Sakha Ram Shande Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1299
High Courts06 Oct 2026Dismissed
Nemeshwar Singh Vs Pradeep Munjwani & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1303
Constitution of India-Article 227CPC-Order VI Rule 17, Section 151
High Courts06 Oct 2026Dismissed
Smt. Kirti Rajani & Ors. Vs Jagdish Kumar @ Chhanumal & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1304
Code of Civil Procedure, 1908-Section 47, Order 7 Rule 10, 2 Rule 2, 9 Rule 13Limitation Act-Article 54Constitution of India-Article 227