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Chhattisgarh High Court judgments, 2026

1,173 judgments · page 33 of 59

High Courts07 Oct 2026

Naresh Tandi Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1167

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Gambling (Prohibition) Act, 2022-Section 6Arms Act-Sections 25 and 27
High Courts07 Oct 2026Dismissed

Pawan Sahu Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1182

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Section 332(a), 351(2), 65(2)POCSO Act-Section 5(ठ) (ड), 6
High Courts07 Oct 2026

Suraj @ Bhuruwa Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1203

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita, 2023-Section 296, 115(2), 351(3), 109(1), 118(2), 331(5), 191(2), 117(2), 269, 209