High Courts22 Dec 2023
Shyamal Chakraborty Vs State Of Tripura And 2 Others
Tripura High Court · (2023) 12 TP CK 0031
COURT ARCHIVE
Tripura High Court judgments, 2023
118 judgments · page 1 of 6
High Courts22 Dec 2023Allowed
Ashik Debbarma Vs State Of Tripura
Tripura High Court · (2023) 12 TP CK 0028
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25
High Courts22 Dec 2023Allowed
Kashem Ali And Anr Vs State Of Tripura
Tripura High Court · (2023) 12 TP CK 0027
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 366, 376DProtection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts21 Dec 2023Dismissed
Sajal Chakraborty On Behalf Of Accused Subhas Chakrabort Vs State Of Tripura
Tripura High Court · (2023) 12 TP CK 0019
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(c)(ii), 25, 27A, 29, 37
High Courts20 Dec 2023
Rajat Kanti Dey And Ors Vs NER-II TRansmission Limited And Ors
Tripura High Court · (2023) 12 TP CK 0023
Family Courts Act, 1985 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 127, 397, 401Limitation Act, 1963 — Section 5
High Courts19 Dec 2023Dismissed
Chitta Ranjan Kar Vs State Of Tripura Represented By The Secretary To The Government Of Tripura, Department Of Agriculture, Civil Secretariat, New Capital Complex, Agartala, West Tripura And Ors
Tripura High Court · (2023) 12 TP CK 0022
Code Of Civil Procedure, 1908 — Order 80(1)Code Of Civil Procedure, 1908 — Section 11
High Courts11 Dec 2023
Tentu Choudhury Vs State Of Tripura And 2 Ors
Tripura High Court · (2023) 12 TP CK 0016
High Courts08 Dec 2023Allowed
Ratan Kumar Deb & Others Vs State Of Tripura & Ors
Tripura High Court · (2023) 12 TP CK 0008
Payment Of Gratuity Act, 1972 — Section 3, 3A, 3A(3), 4(3), 7, 7(3A)
High Courts28 Nov 2023Disposed Of
Supriti Debnath Vs State Of Tripura And 3 Ors
Tripura High Court · (2023) 11 TP CK 0011
High Courts28 Nov 2023Dismissed
Rupak Debroy Vs State Of Tripura
Tripura High Court · (2023) 11 TP CK 0009
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 409, 420, 468, 471, 506Prevention Of Corruption Act, 1988 — Section (2)(d), 13(1)(c)
High Courts17 Nov 2023Disposed Of
Bhupendra Malakar Vs State Of Tripura And Ors
Tripura High Court · (2023) 11 TP CK 0005
Constitution Of India, 1949 — Article 226
High Courts17 Nov 2023Dismissed
Maya Dey Vs State Of Tripura, Represented By Its Principal Secretary, Food, Civil Supplies And Consumer Affairs Department, Govt. Of Tripura, New Secretariat Building, P.O: Kunjaban, P.S.: New Capital Complex, District-West Tripura, PIN-799006 & Others
Tripura High Court · (2023) 11 TP CK 0002
High Courts01 Nov 2023Dismissed
Krishna Shil Vs State Of Tripura & 5 Others
Tripura High Court · (2023) 11 TP CK 0001
Constitution Of India, 1949 — Article 226
High Courts19 Oct 2023Dismissed
Rupak Debroy Vs State Of Tripura
Tripura High Court · (2023) 10 TP CK 0027
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 403, 420, 468, 471
High Courts19 Oct 2023Disposed Of
State Of Tripura And 3 Ors Vs Ipsita Datta
Tripura High Court · (2023) 10 TP CK 0026
High Courts19 Oct 2023Disposed Of
Joydeep Debnath Vs State Of Tripura And Ors
Tripura High Court · (2023) 10 TP CK 0024
Constitution Of India, 1949 — Article 226
High Courts19 Oct 2023Disposed Of
Jyotsha Deb(Das) Vs State Of Tripura And Ors
Tripura High Court · (2023) 10 TP CK 0023
High Courts19 Oct 2023Disposed Of
Raju Dasgupta Vs State Of Tripura And Ors
Tripura High Court · (2023) 10 TP CK 0021
High Courts19 Oct 2023Allowed
Sudiram Molsom Vs State Of Tripura
Tripura High Court · (2023) 10 TP CK 0016
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 489A, 489B, 489C