High Courts20 Dec 2024Dismissed
Nibedita Baidya Vs State Of Tripura & Others
Tripura High Court · (2024) 12 TP CK 0027
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420
COURT ARCHIVE
Tripura High Court judgments, 2024
138 judgments · page 1 of 7
High Courts20 Dec 2024Dismissed
Nibedita Baidya And Another Vs State Of Tripura & Others
Tripura High Court · (2024) 12 TP CK 0026
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 420
High Courts20 Dec 2024Disposed Of
Puja Bhattacharya Vs Subir Acharya
Tripura High Court · (2024) 12 TP CK 0025
Hindu Marriage Act, 1955 — Section 9, 24, 25, 26Guardians And Wards Act, 1890 — Section 12Constitution Of India, 1949 — Article 227
High Courts19 Dec 2024
State Of Tripura Vs Uttam Datta
Tripura High Court · (2024) 12 TP CK 0020
Code Of Criminal Procedure, 1973 — Section 439(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(a)(i), 20(b)(ii)(c), 25, 29
High Courts13 Dec 2024Disposed Of
Swapna Chakraborty (Ghosh) Vs State Of Tripura
Tripura High Court · (2024) 12 TP CK 0016
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Bharatiya Nyaya Sanhita, 2023 — Section 61(2), 103(1), 238
High Courts12 Dec 2024Dismissed
Rupak Paul And 37 Ors. Vs Food Corporation Of India And 2 Ors.
Tripura High Court · (2024) 12 TP CK 0012
Constitution Of India, 1949 — Article 21, 23, 226
High Courts07 Dec 2024
Subhasish Sarkar Vs Oil & Natural Gas Corporation Ltd., Tripura Asset
Tripura High Court · (2024) 12 TP CK 0009
High Courts07 Dec 2024
Indrajit Roy & 58 Ors. Vs State Of Tripura & 3 Ors.
Tripura High Court · (2024) 12 TP CK 0008
High Courts07 Dec 2024Disposed Of
Mintu Das Vs State Of Tripura & Ors.
Tripura High Court · (2024) 12 TP CK 0007
High Courts02 Dec 2024
Partha Sarathi Gupta & Anr. Vs State Of Tripura & 20 Ors.
Tripura High Court · (2024) 12 TP CK 0004
High Courts02 Dec 2024Disposed Of
Abhijit Kumar Ghosh @ 16 Ors. Vs State Of Tripura & 3 Ors.
Tripura High Court · (2024) 12 TP CK 0003
High Courts02 Dec 2024Disposed Of
Phelu Mia Alias Phelon Mia Vs State Of Tripura
Tripura High Court · (2024) 12 TP CK 0001
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 212, 370Passport (Entry Into India) Act, 1920 — Section 3
High Courts25 Oct 2024Disposed Of
Mousumi Bhowmik (Debnath) On Behalf Of Accused Person Nandan Debnath Vs State Of Tripura
Tripura High Court · (2024) 10 TP CK 0023
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Bharatiya Nyaya Sanhita, 2023 — Section 305(a), 313(3), 317(2), 331(3)
High Courts25 Oct 2024Dismissed
Subrata Saha On Behalf Of Sri Biswajit Saha Vs State Of Tripura
Tripura High Court · (2024) 10 TP CK 0021
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483
High Courts25 Oct 2024Disposed Of
Mithun Debbarma & Ors. Vs State Of Tripura
Tripura High Court · (2024) 10 TP CK 0019
Bharatiya Nyaya Sanhita, 2023 — Section 3(5), 115(2), 305(A), 310(2), 324(4), 329(4), 351(2), 482Arms Act, 1959 — Section 25, 27(1)
High Courts25 Oct 2024Disposed Of
Siddhartha Ghosh Vs State Of Tripura
Tripura High Court · (2024) 10 TP CK 0018
Code Of Criminal Procedure, 1973 — Section 438
High Courts18 Oct 2024Disposed Of
Yeakub Ali On Behalf Of Accused Person Esha Ali Vs State Of Tripura
Tripura High Court · (2024) 10 TP CK 0031
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483(1)(a)Bharatiya Nyaya Sanhita, 2023 — Section 61(2), 111, 143, 249
High Courts18 Oct 2024Disposed Of
Ranjana Datta (Sen) Vs State Of Tripura And 5 Ors.
Tripura High Court · (2024) 10 TP CK 0027
Constitution Of India, 1949 — Article 227
High Courts08 Oct 2024
Ranjit Debnath Vs State Of Tripura
Tripura High Court · (2024) 10 TP CK 0017
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Bharatiya Nyaya Sanhita, 2023 — Section 2(5), 103(1)
High Courts08 Oct 2024
Sujit Sarkar Vs Sabita Sarkar (Das)
Tripura High Court · (2024) 10 TP CK 0016
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Bharatiya Nyaya Sanhita, 2023 — Section 3(5), 85, 103(1)