High Courts23 Dec 2021
Swati Chakraborty Vs State Of Tripura And Ors
Tripura High Court · (2021) 12 TP CK 0015
Constitution Of India, 1949 — Article 14, 16((1)
COURT ARCHIVE
Tripura High Court judgments, 2021
258 judgments · page 1 of 13
High Courts22 Dec 2021Disposed Of
Rupak Paul Vs State Of Tripura
Tripura High Court · (2021) 12 TP CK 0014
Indian Penal Code, 1860 — Section 34, 325, 382BCode Of Criminal Procedure, 1973 — Section 161
High Courts22 Dec 2021Disposed Of
Sio Mog Vs State Of Tripura
Tripura High Court · (2021) 12 TP CK 0013
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 21, 29, 37, 37(1), 37(1)(b), 61, 85Code Of Criminal Procedure, 1973 — Section 161, 439, 439(2)
High Courts22 Dec 2021Disposed Of
Soumyadip Chakraborty Vs State Of Tripura
Tripura High Court · (2021) 12 TP CK 0012
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 409Information Technology Act, 2000 — Section 66C
High Courts17 Dec 2021
Court On Its Own Motion Vs State Through Chief Secretary And Anr
Tripura High Court · (2021) 12 TP CK 0008
High Courts17 Dec 2021Disposed Of
Kalpana Debbarma And Ors Vs Managing Director TRTC
Tripura High Court · (2021) 12 TP CK 0007
High Courts16 Dec 2021Allowed
Rajesh Tewari And Ors Vs Pannalal Maloo And Ors
Tripura High Court · (2021) 12 TP CK 0010
Code Of Civil Procedure, 1908 — Order 41 Rule 3A
High Courts06 Dec 2021Disposed Of
Ripan Paul @ Raja Vs State Of Tripura
Tripura High Court · (2021) 12 TP CK 0003
Code Of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 34, 325, 382B
High Courts06 Dec 2021Disposed Of
Chittaranjan Debbarma Vs Director Of School Education And 2 Ors
Tripura High Court · (2021) 12 TP CK 0002
Central Civil Services (Pension) Rules, 1972 — Rule 48A
High Courts03 Dec 2021Dismissed
Parthajit Majumder Vs Anita Rani Barman
Tripura High Court · (2021) 12 TP CK 0001
Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1995 — Section 13(1)(iii)
High Courts30 Nov 2021Allowed
Gobinda Ch. Shil Vs State Of Tripura And 2 Ors
Tripura High Court · (2021) 11 TP CK 0016
Motor Vehicle Act, 1988 — Section 80, 83, 96, 96(2)(xxxiii)Tripura Motor Vehicles Rules, 1991 — Rule 68(d)Constitution Of India, 1949 — Article 14
High Courts26 Nov 2021Disposed Of
Sankar Deb And Ors Vs State Of Tripura
Tripura High Court · (2021) 11 TP CK 0015
Indian Penal Code, 1860 — Section 325, 354(A), 498ACode Of Criminal Procedure, 1973 — Section 161
High Courts24 Nov 2021Disposed Of
Sukhlal Debnath Vs State Of Tripura And Others
Tripura High Court · (2021) 11 TP CK 0014
Payment Of Gratuity Act, 1972 — Section 4, 4(3)
High Courts17 Nov 2021Disposed Of
Manju Roy (Ghosh) Vs State Of Tripura And 3 Ors
Tripura High Court · (2021) 11 TP CK 0012
High Courts11 Nov 2021Disposed Of
Tripura Jute Mills Officers Association & 8 others Vs State Of Tripura & 3 Others
Tripura High Court · (2021) 11 TP CK 0010
High Courts11 Nov 2021Allowed
Senior Managar, M/S. Jagannathpur Tea Estate Vs Hirendra Das And Anr
Tripura High Court · (2021) 11 TP CK 0007
High Courts11 Nov 2021Allowed
Senior Managar, M/S. Jagannathpur Tea Estate Vs Parendra Malakar And Anr
Tripura High Court · (2021) 11 TP CK 0006
High Courts11 Nov 2021Disposed Of
Usha Rani Bhattacharya & Ors Vs Purna Laxmi Bhattacharya & Ors
Tripura High Court · (2021) 11 TP CK 0004
Code Of Civil Procedure, 1908 — Order 23 Rule 1, Order 43 Rule 1
High Courts10 Nov 2021Dismissed
State Of Tripura Vs Mitan Das
Tripura High Court · (2021) 11 TP CK 0005
Code Of Criminal Procedure, 1973 — Section 313, 378(2)Indian Penal Code, 1860 — Section 34, 84, 302, 304B, 498A
High Courts09 Nov 2021Dismissed
Raju Saha Vs Balai Chandra Das
Tripura High Court · (2021) 11 TP CK 0011
Code Of Criminal Procedure, 1973 — Section 139, 313, 378Negotiable Instruments Act, 1881 — Section 118, 118(a), 138, 139Evidence Act, 1872 — Section 114(g)