High Courts01 Nov 2021Disposed Of
Debajit Biswas Vs S. Debnath
Tripura High Court · (2021) 11 TP CK 0002
Indian Penal Code, 1860 — Section 302
COURT ARCHIVE
Tripura High Court judgments, 2021
258 judgments · page 2 of 13
High Courts01 Nov 2021Dismissed
Pran Krishna Das Vs State Of Tripura
Tripura High Court · (2021) 11 TP CK 0001
Code Of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 34, 307, 333, 353, 384
High Courts18 Oct 2021Disposed Of
Abhijit Sarkar And Ors Vs State Of Tripura And Others
Tripura High Court · (2021) 10 TP CK 0033
Constitution Of India, 1949 — Article 309
High Courts18 Oct 2021Allowed
Samarendra Lodh On Behalf Of Accd. Person Sri Raghunath Lodh Vs State Of Tripura
Tripura High Court · (2021) 10 TP CK 0031
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 427, 435, 436, 447
High Courts18 Oct 2021Allowed
Mira Rani Das On Behalf Of Accd. Sri Prasenjit Das Vs State Of Tripura
Tripura High Court · (2021) 10 TP CK 0030
Code Of Criminal Procedure, 1973 — Section 161, 164(5), 439Indian Penal Code, 1860 — Section 34, 363, 366A, 376(g)Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts18 Oct 2021Allowed
Chinu Begam On Behalf of Accd. Iman Miah Vs State Of Tripura
Tripura High Court · (2021) 10 TP CK 0029
Code Of Criminal Procedure, 1973 — Section 161, 164(5), 439Indian Penal Code, 1860 — Section 120B, 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts11 Oct 2021Disposed Of
Buddhapati Chakma Vs State Of Tripura
Tripura High Court · (2021) 10 TP CK 0027
Scheduled Castes And Scheduled Tribes Prevention Of Atrocities Rules, 1995 — Rule 2(c), 3(2)(v), 3(2)(v-a)Indian Penal Code, 1860 — Section 34, 302, 307, 326, 327, 341
High Courts11 Oct 2021
Tripura People's Front (TPF) And Others Vs State Of Tripura And Another
Tripura High Court · (2021) 10 TP CK 0006
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 341, 425, 506National Highway Act, 1956 — Section 8A(1), 8BConstitution Of India, 1949 — Article 19(1), 226
High Courts08 Oct 2021Dismissed
Nepal Chandra Das Vs State Of Tripura And Ors
Tripura High Court · (2021) 10 TP CK 0023
Indian Penal Code, 1860 — Section 34, 380, 427, 448
High Courts08 Oct 2021Allowed
Parendra Debbarma Vs State Of Tripura & Ors
Tripura High Court · (2021) 10 TP CK 0020
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule Rule 11, 15(3), 18, 18(1), 18(2), 21
High Courts08 Oct 2021Disposed Of
Sapam Romen Singh & Ors Vs State Of Tripura & Ors
Tripura High Court · (2021) 10 TP CK 0019
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 25, 29, 37
High Courts08 Oct 2021Dismissed
Pidul Das Vs State Of Tripura
Tripura High Court · (2021) 10 TP CK 0015
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(b), 22(c), 27, 29, 37
High Courts08 Oct 2021Dismissed
Badrul Islam On Behalf Of Accused Manoj Kr. Meena Vs State Of Tripura
Tripura High Court · (2021) 10 TP CK 0014
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 403, 409, 420, 468, 471
High Courts08 Oct 2021
Renu Debbarma Vs State Of Tripura & Anr
Tripura High Court · (2021) 10 TP CK 0013
High Courts08 Oct 2021Disposed Of
Amal Dey Vs State Of Tripura
Tripura High Court · (2021) 10 TP CK 0012
Indian Penal Code, 1860 — Section 34, 307, 325, 326Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Oct 2021Partly Allowed
Ashish Das & Ors Vs State Of Tripura
Tripura High Court · (2021) 10 TP CK 0011
Indian Penal Code, 1860 — Section 34, 306Code Of Criminal Procedure, 1973 — Section 438, 439
High Courts08 Oct 2021Dismissed
Gagan Debbarma Vs State Of Tripura
Tripura High Court · (2021) 10 TP CK 0010
Indian Penal Code, 1860 — Section 34, 149, 302, 341Code Of Criminal Procedure, 1973 — Section 438Constitution Of India, 1949 — Article 21
High Courts08 Oct 2021Allowed
Dhiman Chakma Vs State Of Tripura
Tripura High Court · (2021) 10 TP CK 0009
Indian Penal Code, 1860 — Section 109, 313, 494, 498ADowry Prohibition Act, 1961 — Section 4
High Courts08 Oct 2021Dismissed/ Disposed Of
Goutam Nandi Vs State Of Tripura
Tripura High Court · (2021) 10 TP CK 0008
Code Of Criminal Procedure, 1973 — Section 161, 438Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29, 37
High Courts08 Oct 2021Dismissed
Debashis Dey Vs State Of Tripura
Tripura High Court · (2021) 10 TP CK 0007
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 438