High Courts22 Dec 2022Disposed Of
M/s Maa Harsiddhi Infra Developers Pvt. Ltd. Vs State Of Tripura And Ors
Tripura High Court · (2022) 12 TP CK 0020
COURT ARCHIVE
Tripura High Court judgments, 2022
126 judgments · page 1 of 7
High Courts22 Dec 2022Allowed
Sushmita Mali Das (Saha) On Behalf Of Accused Person Sri Ranabir Saha Vs State Of Tripura
Tripura High Court · (2022) 12 TP CK 0018
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(A)(b), 27A, 29
High Courts22 Dec 2022Dismissed
Yeamir Ali Vs State Of Tripura
Tripura High Court · (2022) 12 TP CK 0017
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 409
High Courts19 Dec 2022Allowed
Dipti Rani Das Vs State Of Tripura & 4 Ors
Tripura High Court · (2022) 12 TP CK 0015
High Courts19 Dec 2022Disposed Of
Susmita Adhikari Vs Arindam Chakraborty
Tripura High Court · (2022) 12 TP CK 0014
High Courts16 Dec 2022Dismissed
Prabir Das Vs State Of Tripura
Tripura High Court · (2022) 12 TP CK 0012
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 306
High Courts12 Dec 2022Disposed Of
Brijesh Pandey Vs Biplab Kanti Ghosh And Ors
Tripura High Court · (2022) 12 TP CK 0011
High Courts12 Dec 2022Disposed Of
Brijesh Pandey Vs Subhrajyoti Das And Ors
Tripura High Court · (2022) 12 TP CK 0010
High Courts12 Dec 2022Disposed Of
Brijesh Pandey Vs Amogha Barsha Roy And Ors
Tripura High Court · (2022) 12 TP CK 0009
High Courts09 Dec 2022Allowed
Shyamali Roy Datta And 4 Ors Vs State Of Tripura And 6 Ors
Tripura High Court · (2022) 12 TP CK 0007
High Courts07 Dec 2022Dismissed
Chabi Debnath Vs State Of Tripura & 3 Ors
Tripura High Court · (2022) 12 TP CK 0005
High Courts05 Dec 2022Disposed Of
Nantu Rani Majumder @ Pintu Rani Majumder And Others Vs Land Acquisition Collector, South Tripura, Belonia And Ors
Tripura High Court · (2022) 12 TP CK 0002
Land Acquisition Act, 1894 — Section 4, 4(1), 23(1A), 23(2), 27, 28
High Courts29 Nov 2022Disposed Of
Nupur Das Vs State Of Tripura & 6 Ors
Tripura High Court · (2022) 11 TP CK 0025
High Courts29 Nov 2022Dismissed
Keshab Chandra Bhowmik Vs State Of Tripura And 5 Ors
Tripura High Court · (2022) 11 TP CK 0024
High Courts24 Nov 2022Disposed Of
Raju Das And Others Vs Legal Representatives Of Haradhan Das Smt. Chaya Das And Others
Tripura High Court · (2022) 11 TP CK 0023
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts24 Nov 2022Dismissed
Biswa Biswas Vs State Of Tripura & 2 Ors
Tripura High Court · (2022) 11 TP CK 0022
High Courts24 Nov 2022Dismissed
Premjit Singha Vs State Of Tripura & 2 Ors
Tripura High Court · (2022) 11 TP CK 0021
High Courts22 Nov 2022Disposed Of
Basanti Banik Vs State Of Tripura & 3 Ors
Tripura High Court · (2022) 11 TP CK 0018
High Courts21 Nov 2022
Md. Abdul Rahim Vs Muslem Miah And Anr
Tripura High Court · (2022) 11 TP CK 0015
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts16 Nov 2022Allowed
Sharmila Chowdhury (Debbarman) Vs Rajib Debbarma
Tripura High Court · (2022) 11 TP CK 0011
Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 28Code Of Civil Procedure, 1908 — Order 43 Rule 1(k)