High Courts20 Dec 2019Disposed Of
Prasenjit Paul And Ors Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0080
Constitution Of India, 1950 — Article 229
COURT ARCHIVE
Tripura High Court judgments, 2019
295 judgments · page 1 of 15
High Courts20 Dec 2019Disposed Of
Abdul Haque Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0079
High Courts20 Dec 2019Disposed Of
Litan Shil Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0078
High Courts20 Dec 2019Dismissed
Samir Ghosh Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0077
High Courts20 Dec 2019Disposed Of
Badal Chandra Malakar Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0076
Tripura State Civil Service (Conduct) Rules, 1988 — Rule 3
High Courts20 Dec 2019Disposed Of
Abinash Nanda Vs Union Of India And Ors
Tripura High Court · (2019) 12 TP CK 0075
High Courts20 Dec 2019Disposed Of
Dilip Das Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0074
Central Civil Services (Pension) Rules, 1972 — Rule 48(A), 48(A)(2)
High Courts20 Dec 2019Allowed
Anjan Sarkar Vs Atanu Sarkar
Tripura High Court · (2019) 12 TP CK 0073
Family Courts Act, 1984 — Section 19(4)Hindu Marriage Act, 1955 — Section 25Code Of Criminal Procedure, 1973 — Section 125(4)
High Courts20 Dec 2019Allowed
Dhananjoy Jamatia Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0070
High Courts19 Dec 2019Allowed
Blue Star Limited And Ors Vs Sukumar Choudhury And Ors
Tripura High Court · (2019) 12 TP CK 0072
Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 227
High Courts19 Dec 2019Allowed
Aparna Das Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0071
Constitution Of India, 1950 — Article 14
High Courts19 Dec 2019Dismissed
Raja Saha Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0069
High Courts19 Dec 2019Allowed
Pradip Kumar Deb Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0068
Tripura State Civil Services (Revised Pay) Rules, 1999 — Rule 10, 10(a)(iv)Constitution Of India, 1950 — Article 14, 16
High Courts19 Dec 2019Allowed
Indrani Chakma And Ors Vs Land Acquisition Collector And Ors
Tripura High Court · (2019) 12 TP CK 0067
Land Acquisition Act, 1894 — Section 4, 11, 18, 23, 23(1A), 23(2), 34, 54
High Courts19 Dec 2019Disposed Of
Rana Dutta Vs Chairman, Advisory Board And Ors
Tripura High Court · (2019) 12 TP CK 0066
Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3(1), 3(3)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21(C), 22(C), 25, 29Code Of Criminal Procedure, 1973 — Section 164
High Courts18 Dec 2019Allowed
Gopal Sutradhar And Ors Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0065
Constitution Of India, 1950 — Article 7, 14, 16, 39(b), 141
High Courts18 Dec 2019Dismissed
Vijay Singh Vs Union Of India And Ors
Tripura High Court · (2019) 12 TP CK 0064
Border Security Force Act, 1968 — Section 2(q), 40, 84Border Security Force Rules, 1969 — Rule 45, 66, 165, 175
High Courts18 Dec 2019Disposed Of
Debashri Chakraborty Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0063
Uttar Pradesh Recruitment Of Dependents Of Government Servants Dying In Harness Rules, 1974 — Rule 2(c), 2(c)(i), 2(c)(ii), 2(c)(iii)Uttar Pradesh Cane Co-Operative Service Regulations, 1975 — Regulation 104Constitution Of India, 1950 — Article 14, 15, 15(3), 16, 19(1)(g, 19(6)
High Courts18 Dec 2019Disposed Of
Sharmistha Ray Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0062
High Courts18 Dec 2019Disposed Of
Swapan Das And Ors Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0061