High Courts18 Dec 2019Disposed Of
Madan Gopal Ch. Rudra Paul Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0060
Tripura Municipal Act, 1994 — Section 125(3)Tripura Building Rules, 2017 — Rule 31
COURT ARCHIVE
Tripura High Court judgments, 2019
295 judgments · page 2 of 15
High Courts18 Dec 2019Allowed
Shila Paul And Ors Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0059
Payment Of Gratuity Act, 1972 — Section 4, 7(3)Payment Of Gratuity (Central) Rules, 1972 — Rule 7
High Courts18 Dec 2019Allowed
Tridib Kumar Deb And Ors Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0058
High Courts18 Dec 2019Disposed Of
Sankari Nama Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0057
High Courts18 Dec 2019Allowed
Priya Gopal Sharma And Ors Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0056
High Courts18 Dec 2019Dismissed
Sudip Goswami Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0055
Constitution Of India, 1950 — Article 14, 39(d)
High Courts18 Dec 2019Allowed
Sikha Rani Das Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0054
Indian Penal Code, 1860 — Section 323, 326, 354Code Of Criminal Procedure, 1973 — Section 311, 397(1), 401
High Courts17 Dec 2019Allowed
Sankar Ghosh Vs Rikta Pal
Tripura High Court · (2019) 12 TP CK 0053
Constitution Of India, 1950 — Article 227
High Courts17 Dec 2019Allowed
Santosh Bahadur Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0052
High Courts17 Dec 2019Allowed
Sanjib Chaudhury Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0051
Tripura Schedule Castes And Schedule Tribes Reservation Rules, 1992 — Section 7(A)
High Courts17 Dec 2019Disposed Of
Court On Own Motion Vs State Of Tripura
Tripura High Court · (2019) 12 TP CK 0050
High Courts17 Dec 2019Allowed
Pradip Kumar Pal Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0049
Constitution Of India, 1950 — Article 301
High Courts17 Dec 2019Disposed Of
Kalpana Stores Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0048
Tripura State Goods And Services Tax Act, 2017 — Section 68, 68(1), 68(2), 68(3), 129, 129(1), 129(3), 129(4)
High Courts17 Dec 2019Dismissed
Bhajan Ch. Debnath Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0047
High Courts17 Dec 2019Disposed Of
Apratim Datta And Ors Vs Ishita Baishnab And Ors
Tripura High Court · (2019) 12 TP CK 0046
Code Of Criminal Procedure, 1973 — Section 397, 401Protection Of Women From Domestic Violence Act, 2005 — Section 3, 12, 18, 19(1)(f), 19(5), 19(6), 19(8), 20, 22, 29Protection Of Women From Domestic Violence Rules, 2006 — Rule 6(1)
High Courts16 Dec 2019Allowed
Kuber (India) Sales Pvt. Ltd Vs Secretary, Finance Department And Ors
Tripura High Court · (2019) 12 TP CK 0045
Tripura Value Added Tax Act, 2004 — Section 57, 57(1), 57(2), 76
High Courts16 Dec 2019Dismissed
Sahadeb Das Vs Mini Das
Tripura High Court · (2019) 12 TP CK 0044
Constitution Of India, 1950 — Article 142
High Courts16 Dec 2019Allowed
Braja Gopal Jamatia Vs State Of Tripura
Tripura High Court · (2019) 12 TP CK 0043
Code Of Criminal Procedure, 1973 — Section 397(1), 401Indian Penal Code, 1860 — Section 320, 325, 335
High Courts16 Dec 2019Disposed Of
Court On Own Motion Vs State Of Tripura
Tripura High Court · (2019) 12 TP CK 0042
Code Of Criminal Procedure, 1973 — Section 395(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2, 2(xv), 2(xv)(a), 2(xvi), 2(xvi)(e), 2(xi)(a), 8(c), 18(b), 21, 21(b), 21(c), 29
High Courts13 Dec 2019Dismissed
Satyendra Kumar Debnath Vs State Of Tripura And Ors
Tripura High Court · (2019) 12 TP CK 0041