High Courts22 Oct 2026Disposed Of
Sri Shivkaran Yadav Vs The Union Of India & Ors.
Tripura High Court · (2026) 10 TP CK 3094
BSF Act-Section 117, 130Constitution of India-Article 226, 227Code of Criminal Procedure
COURT ARCHIVE
Tripura High Court judgments, 2026
170 judgments · page 1 of 9
High Courts22 Oct 2026Disposed Of
Sri Sagar Debnath Vs The State Of Tripura
Tripura High Court · (2026) 10 TP CK 3093
BNSS-Section 482NDPS Act-Section 20(b)(ii)(c), 25, 27(A), 29, 37, 37(1)(b), 37(1)(b)(ii)
High Courts22 Oct 2026Dismissed
Smt Mamta Yadav & Anr. Vs The State Of Tripura
Tripura High Court · (2026) 10 TP CK 2995
BNSS-Section 483NDPS Act-Sections 20(b)(ii)(c), 25, 29 and 37MV Act-Sections 177, 192A and 197
High Courts22 Oct 2026Dismissed
Smt. Mandira Das & Anr. Vs The State Of Tripura
Tripura High Court · (2026) 10 TP CK 2994
BNSS-Section 483(1)(a)
High Courts22 Oct 2026Disposed Of
Sri Anil Kumar Roy & Ors. Vs Tripura State Of Tripura
Tripura High Court · (2026) 10 TP CK 2993
BNS-Sections 126(2), 118(2), 109, 304(2), 3(5), 126BNSS-Section 35
High Courts16 Oct 2026Disposed Of
Dr. Bimal Reang Vs Tripura Tribal Areas Autonomous District Council & Ors.
Tripura High Court · (2026) 10 TP CK 2139
Tripura Health Service Rules
High Courts16 Oct 2026Disposed Of
Sri Subrata Debnath & Ors. Vs The State Of Tripura & Ors.
Tripura High Court · (2026) 10 TP CK 2141
TLR & LR Act, 1960-Section 95
High Courts15 Oct 2026Allowed
Dr. Sumanta Chakrabarti Vs The Union Of India & Ors.
Tripura High Court · (2026) 10 TP CK 2765
Central Civil Services (Pension) Rules, 1972-Rule 14Central Civil Services (Leave) Rules, 1972Central Provident Fund (Central Services) Rules, 1960
High Courts14 Oct 2026Dismissed
Sri. Sanjit Das Vs The State Of Tripura & Ors.
Tripura High Court · (2026) 10 TP CK 2762
Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023-Section 483(1)NDPS Act, 1985-Section 20(b)(ii)(C), 25, 29, 37PMLA Act-Section 45
High Courts14 Oct 2026Dismissed
Sri Nayan Kumar Dhar Vs The State Of Tripura & Ors.
Tripura High Court · (2026) 10 TP CK 2759
RTI Act
High Courts14 Oct 2026Dismissed
Sri Nantu Sarkar Vs Smt. Sudipa Majumder (Biswas)
Tripura High Court · (2026) 10 TP CK 2755
Indian Easement Act, 1882-Section 12, 60(b)
High Courts13 Oct 2026Dismissed
Shri Dharjya Kumar Jamatia Vs State Of Tripura
Tripura High Court · (2026) 10 TP CK 2764
Code of Criminal Procedure, 1973-Section 374, 313Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)(ii)(c), 20(c), 29, 35, 35(2), 37, 54, 57
High Courts13 Oct 2026Allowed
Sri Abhimanya Tanti @ Mannya Vs The State Of Tripura
Tripura High Court · (2026) 10 TP CK 2758
CrPC-Section 374, 313Indian Penal Code-Section 457, 376(1), 506
High Courts13 Oct 2026Dismissed
Shri Sanjoy Ghosh Vs The State Of Tripura
Tripura High Court · (2026) 10 TP CK 2135
Cr.P.C.-Section 374(2), 313BNSS-Section 415(2)IPC-Section 302, 380, 511
High Courts12 Oct 2026Allowed
The Oriental Insurance Company Ltd. Vs Sri Paresh Debnath & Ors.
Tripura High Court · (2026) 10 TP CK 2136
Motor Vehicles Act, 1988-Section 173, 147(1)(a), 147(1)(b), 166, Second ScheduleCr.P.C.-Section 174Workmen's Compensation Act, 1923
High Courts12 Oct 2026Disposed Of
The Branch Manager, Bajaj Allianz General Insurance Company Limited Vs Smt. Punam Sarkar (Paul) & Ors.
Tripura High Court · (2026) 10 TP CK 2137
M.V. Act-Section 173IPC-Sections 279, 304AIncome Tax Act
High Courts12 Oct 2026Disposed Of
National Insurance Co. Ltd. Vs Mata Rani Tripura & Ors.
Tripura High Court · (2026) 10 TP CK 2138
High Courts12 Oct 2026Disposed Of
The Divisional Manager, The New India Assurance Company Ltd. Vs Hari Bhusan Nama & Ors.
Tripura High Court · (2026) 10 TP CK 2140
Motor Vehicles Act, 1988-Section 173
High Courts08 Oct 2026Dismissed
Sri Biplab Dasgupta Vs ICICI Bank Ltd. & Ors.
Tripura High Court · (2026) 10 TP CK 0541
Constitution of India-Articles 14, 19(1)(g), 21, 300-A, 226Contract Act-Section 171CPC
High Courts08 Oct 2026Allowed
Sri Jahar Sur Chowdhury Vs The Union Of India & Ors.
Tripura High Court · (2026) 10 TP CK 0540
Tripura Goods and Services Tax Act, 2017Central Goods and Services Tax Act, 2017-Section 73, 74, 74(1), 107, 161CGST Rules, 2017-Rule 80