High Courts17 Nov 2020Disposed Of
Anil Debbarma And Ors Vs State Of Tripura
Tripura High Court · (2020) 11 TP CK 0013
Payment Of Gratuity Act, 1972 — Section 4, 7(3)Payment Of Gratuity (Central) Rules, 1972 — Rule 7
COURT ARCHIVE
Tripura High Court judgments, 2020
677 judgments · page 1 of 34
High Courts17 Nov 2020Allowed
Sentu Rudra Paul Vs State Of Tripura
Tripura High Court · (2020) 11 TP CK 0012
Indian Penal Code, 1860 — Section 379, 304, 304(A), 338Motor Vehicles Act, 1988 — Section 184, 187Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts17 Nov 2020Disposed Of
Tapan Das Vs State Of Tripura
Tripura High Court · (2020) 11 TP CK 0011
Code Of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 34, 332, 353, 384, 427, 506
High Courts17 Nov 2020Dismissed
Mallika Debnath Vs State Of Tripura And Ors
Tripura High Court · (2020) 11 TP CK 0010
Code Of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 34, 323, 354, 427, 447, 448
High Courts17 Nov 2020Allowed
Rajib Dey Vs State Of Tripura
Tripura High Court · (2020) 11 TP CK 0009
Indian Penal Code, 1860 — Section 72, 383, 384, 411, 447Code Of Criminal Procedure, 1973 — Section 313, 354(2), 367
High Courts17 Nov 2020Disposed Of
Saddak Miah @ Sadek Miah Vs State Of Tripura
Tripura High Court · (2020) 11 TP CK 0008
Code Of Criminal Procedure, 1973 — Section 281, 313, 397, 401Indian Penal Code, 1860 — Section 279, 304, 304(A), 337, 338, 379
High Courts17 Nov 2020Disposed Of
Musaraf Hussain And Ors Vs State Of Tripura
Tripura High Court · (2020) 11 TP CK 0007
Indian Penal Code, 1860 — Section 34, 324, 342, 365Code Of Criminal Procedure, 1973 — Section 313
High Courts17 Nov 2020Dismissed
Amar Krishna Malsom Vs State Of Tripura
Tripura High Court · (2020) 11 TP CK 0006
Indian Penal Code, 1860 — Section 279, 304(A), 337, 338Code Of Criminal Procedure, 1973 — Section 313, 395, 396, 397, 398, 399, 400, 401
High Courts17 Nov 2020Disposed Of
Nirmal Das Vs State Of Tripura
Tripura High Court · (2020) 11 TP CK 0005
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 120(B), 332, 333, 353Tripura Excise Act, 1987 — Section 45
High Courts17 Nov 2020Dismissed
Nitai Majumder Vs Tanmoy Krishna Das
Tripura High Court · (2020) 11 TP CK 0004
Negotiable Instruments Act, 1981 — Section 118, 138, 139Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 313
High Courts10 Nov 2020Disposed Of
Joybangha Reang Vs State Of Tripura And Ors
Tripura High Court · (2020) 11 TP CK 0003
Constitution Of India, 1950 — Article 226
High Courts10 Nov 2020
Dipa Rani Saha Vs State Of Tripura And Ors
Tripura High Court · (2020) 11 TP CK 0002
Tripura Land Revenue And Land Reforms (Allotment Of Land) Rules, 1980 — Rule 6, 6(iv)
High Courts10 Nov 2020Dismissed
Muslem Ahamed And Ors Vs State Of Tripura And Ors
Tripura High Court · (2020) 11 TP CK 0001
Code Of Civil Procedure, 1908 — Section 96Constitution Of India, 1950 — Article 226
High Courts21 Oct 2020Allowed
Rumki Saha Vs State Of Tripura And Ors
Tripura High Court · (2020) 10 TP CK 0027
High Courts21 Oct 2020Disposed Of
Biswajit Ghosh Vs State Of Tripura
Tripura High Court · (2020) 10 TP CK 0026
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376, 447, 506
High Courts21 Oct 2020
Sarup Das @Joshef Vs State Of Tripura
Tripura High Court · (2020) 10 TP CK 0025
Indian Penal Code, 1860 — Section 109, 365, 376(2)(f)Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164(5)
High Courts21 Oct 2020Disposed Of
Pranjit Namasudra Vs State Of Tripura
Tripura High Court · (2020) 10 TP CK 0024
Indian Penal Code, 1860 — Section 307, 324, 326, 447Code Of Criminal Procedure, 1973 — Section 225, 226, 227, 228, 229, 230, 231, 232, 234, 235, 236, 237
High Courts20 Oct 2020
Simul Bhaumik Vs Nihar Bala Bhowmik And Ors
Tripura High Court · (2020) 10 TP CK 0023
High Courts20 Oct 2020Disposed Of
Tapash Debbarma And Ors Vs State Of Tripura
Tripura High Court · (2020) 10 TP CK 0022
Indian Penal Code, 1860 — Section 34, 307, 364, 376(d), 376(2)(f), 453, 506
High Courts20 Oct 2020Disposed Of
Bithika Choudhury Vs State Of Tripura And Ors
Tripura High Court · (2020) 10 TP CK 0021
Constitution Of India, 1950 — Article 226