High Courts18 Dec 2015Allowed
Anirban Dasgupta Vs The State of Tripura and Others
Tripura High Court · (2015) 12 TP CK 0037
Constitution of India, 1950 - Article 226, 320
COURT ARCHIVE
Tripura High Court judgments, 2015
572 judgments · page 1 of 29
High Courts16 Dec 2015Dismissed
Ratna Das (Sarkar) Vs The State of Tripura and Others
Tripura High Court · (2015) 12 TP CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 313, 397, 482Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15, 7APenal Code, 1860 (IPC) - Section 201, 302, 34
High Courts16 Dec 2015Dismissed
Ajit Kumar Roy and Others Vs The State of Tripura
Tripura High Court · (2015) 12 TP CK 0035
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 173, 239, 251, 256, 397Penal Code, 1860 (IPC) - Section 304A, 370, 88, 92
High Courts16 Dec 2015Allowed
Madhubala Banerjee and Others Vs Saikat Banerjee and Others
Tripura High Court · (2015) 12 TP CK 0026
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 9 Rule 8, Order 9 Rule 9, 114, 115Constitution of India, 1950 - Article 227
High Courts16 Dec 2015Dismissed
Tamal Roy Bardhan Vs The State of Tripura
Tripura High Court · (2015) 12 TP CK 0005
Arms Act, 1959 - Section 25(1)(a), 25(1)(B), 25(1)(c), 25(1a), 25(1B)Army Act, 1950 - Section 39Criminal Procedure Code, 1973 (CrPC) - Section 195, 397, 397(3), 482
High Courts16 Dec 2015Dismissed
Anita Ghosh (Das) and Others Vs Nripendra Chandra Das and Others
Tripura High Court · (2015) 12 TP CK 0004
Transfer of Property Act, 1882 - Section 54
High Courts16 Dec 2015Partly Allowed
Amulya Debbarma Vs The State of Tripura and Others
Tripura High Court · (2015) 12 TP CK 0003
Constitution of India, 1950 - Article 14, 16
High Courts16 Dec 2015Partly Allowed
Prasad Biswas Vs The State of Tripura and Others
Tripura High Court · (2015) 12 TP CK 0002
Constitution of India, 1950 - Article 141, 142, 226, 311(2)
High Courts16 Dec 2015Dismissed
Dhaneswar Majumder Vs The State of Tripura
Tripura High Court · (2015) 12 TP CK 0001
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 174, 313Penal Code, 1860 (IPC) - Section 106, 107, 302, 306, 498 A
High Courts14 Dec 2015Allowed
Dipak Saha and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 12 TP CK 0034
High Courts14 Dec 2015Dismissed
Pratap Sinha Vs The State of Tripura and Others
Tripura High Court · (2015) 12 TP CK 0027
Penal Code, 1860 (IPC) - Section 290, 510
High Courts14 Dec 2015Dismissed
Jayanta Banik Vs Ritish Sarkar and Others
Tripura High Court · (2015) 12 TP CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Evidence Act, 1872 - Section 21General Clauses Act, 1897 - Section 27
High Courts14 Dec 2015Partly Allowed
Ananda Hari Jamatia Vs The State of Tripura and Others
Tripura High Court · (2015) 12 TP CK 0006
High Courts11 Dec 2015Allowed
Mihir Kumar Pal Vs The Union of India and Others
Tripura High Court · (2015) 12 TP CK 0016
High Courts11 Dec 2015Allowed
Shukla Saha Vs The State of Tripura and Others
Tripura High Court · (2015) 12 TP CK 0007
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 144Penal Code, 1860 (IPC) - Section 148, 149, 302, 307, 325
High Courts10 Dec 2015
Dilip Kumar Kar Vs Hindustan Steel Works Construction Ltd. (HSCL) and Others
Tripura High Court · (2015) 12 TP CK 0024
Civil Procedure Code, 1908 (CPC) - Section 9Constitution of India, 1950 - Article 226Contract Act, 1872 - Section 28
High Courts10 Dec 2015Allowed
Prava Ranjan Debbarma Vs The State of Tripura
Tripura High Court · (2015) 12 TP CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 201, 302
High Courts10 Dec 2015Dismissed
Tapan Kanti Das Vs Chaitali Sarkar and Others
Tripura High Court · (2015) 12 TP CK 0011
High Courts10 Dec 2015Dismissed
Sajal Chakraborty Vs The State of Tripura
Tripura High Court · (2015) 12 TP CK 0010
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 376(2)(f), 498A
High Courts10 Dec 2015Dismissed
Dhirendra Chandra Das and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 12 TP CK 0009
Constitution of India, 1950 - Article 14, 16, 309, 310, 311