High Courts10 Dec 2015Dismissed
Dhirendra Chandra Das and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 12 TP CK 0009
Constitution of India, 1950 - Article 14, 16, 309, 310, 311
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 2 of 29
High Courts08 Dec 2015Partly Allowed
The State of Tripura and Others Vs Dilip Kumar Majumder and Others
Tripura High Court · (2015) 12 TP CK 0033
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 18, 100, 21, 9Limitation Act, 1963 - Section 27
High Courts08 Dec 2015Dismissed
Anup Pati and Others Vs The Union of India and Others
Tripura High Court · (2015) 12 TP CK 0032
High Courts08 Dec 2015Allowed
Pramod Kumar Vs The Union of India and Others
Tripura High Court · (2016) LabIC 881
High Courts08 Dec 2015Allowed
Anjan Dey and Others Vs Sarba Dharma Mission
Tripura High Court · (2015) 12 TP CK 0017
Evidence Act, 1872 - Section 101, 103Limitation Act, 1963 - Section 27
High Courts04 Dec 2015Allowed
Dilip Kumar Saha Vs Gurudas Paul and Others
Tripura High Court · (2015) 12 TP CK 0029
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 26, Order 21 Rule 97Constitution of India, 1950 - Article 227
High Courts04 Dec 2015Allowed
Rina Debbarma Vs The State of Tripura and Others
Tripura High Court · (2015) 12 TP CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 157Penal Code, 1860 (IPC) - Section 34, 365
High Courts03 Dec 2015Allowed
Basanti Bala Das and Others Vs The Land Acquisition Collector and Others
Tripura High Court · (2015) 12 TP CK 0021
Land Acquisition Act, 1894 - Section 4, 6
High Courts02 Dec 2015Allowed
Prabir Sen Vs The State of Tripura
Tripura High Court · (2015) 12 TP CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374(2)Evidence Act, 1872 - Section 113B, 32(1)Penal Code, 1860 (IPC) - Section 302, 304B, 326A, 34, 498A
High Courts02 Dec 2015Disposed Off
Purnima Majumder (Saha) Vs Chandan Kumar Roy
Tripura High Court · (2015) 12 TP CK 0019
Penal Code, 1860 (IPC) - Section 279, 338, 427
High Courts02 Dec 2015Dismissed
Santi Gopal Choudhuri Vs The State of Tripura and Others
Tripura High Court · (2015) 12 TP CK 0015
High Courts02 Dec 2015Dismissed
The State of Tripura Vs Dipankar Majumder and Others
Tripura High Court · (2016) CriLJ 1310
Criminal Procedure Code, 1973 (CrPC) - Section 482Evidence Act, 1872 - Section 59, 63, 65, 65 B, 65 B(4)
High Courts01 Dec 2015
Power Mech Projects Limited Vs The State of Tripura and Others
Tripura High Court · (2016) 88 VST 181
Tripura Value Added Tax Act, 2004 - Section 4, 5
High Courts01 Dec 2015Allowed
Sanjoy Nama Vs The State of Tripura
Tripura High Court · (2015) 12 TP CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113-A, 32(1), 60Penal Code, 1860 (IPC) - Section 107, 306, 34, 489A, 498(A)
High Courts01 Dec 2015Dismissed
Sankar Sen Vs Tripura Legislative Assembly and Others
Tripura High Court · (2016) LabIC 971
High Courts01 Dec 2015Disposed Off
The United India Insurance Company Ltd. Vs Manju Saha and Others
Tripura High Court · (2015) 12 TP CK 0018
Motor Vehicles Act, 1988 - Section 171
High Courts01 Dec 2015Dismissed
Shibu Chakraborty Vs Krishna Bhushan Dey and Others
Tripura High Court · (2015) 12 TP CK 0013
High Courts30 Nov 2015Dismissed
Nantu Saha Vs Mistu Saha
Tripura High Court · (2015) 11 TP CK 0019
Family Courts Act, 1984 - Section 19(4)
High Courts27 Nov 2015Disposed Off
Birendra Sinha Vs Arunima Sinha and Others
Tripura High Court · (2015) 5 GLT 379
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 47 Rule 1, Order 47 Rule 2, 114, 89Constitution of India, 1950 - Article 227Legal Services Authorities Act, 1987 - Section 20
High Courts26 Nov 2015Dismissed
Khokan Saha Vs The State of Tripura and Others
Tripura High Court · (2015) 11 TP CK 0024
Civil Procedure Code, 1908 (CPC) - Section 80Contract Act, 1872 - Section 60