High Courts16 Dec 2016Allowed
Jaya Chakraborty And Ors. Vs State Of Tripura And Ors.
Tripura High Court · (2016) 12 TP CK 0041
COURT ARCHIVE
Tripura High Court judgments, 2016
243 judgments · page 1 of 13
High Courts16 Dec 2016Allowed
Narayan Debnath And Anr. Vs State Of Tripura And Ors.
Tripura High Court · (2016) 12 TP CK 0040
High Courts16 Dec 2016Allowed
Shyamali Dey (Deb) And Ors. Vs State Of Tripura And Ors.
Tripura High Court · (2016) 12 TP CK 0039
High Courts16 Dec 2016Allowed
Biswajit Sarkar Vs State Of Tripura And Ors.
Tripura High Court · (2016) 12 TP CK 0038
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 7, 11Constitution Of India, 1950 — Article 14, 16
High Courts16 Dec 2016Dismissed
Bijan Roy And Anr. Vs Shila Kushari And Ors.
Tripura High Court · (2016) 12 TP CK 0023
High Courts16 Dec 2016Dismissed
Sri Nayan Deb Vs The State of Tripura
Tripura High Court · (2017) CriLJ 2857 : (2017) 1 GauLT 567 : (2017) 1 NEJ 313
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401
High Courts15 Dec 2016Allowed
Sutapa Majumder And Ors. Vs State Of Tripura And Ors.
Tripura High Court · (2016) 12 TP CK 0037
Tripura State Civil Services (Revised Pay) Rules, 1999 — Rule 10Tripura State Civil Services (Revised Pay) 2nd Amendment Rules, 1988 — Rule 7(1)(A)(2)
High Courts15 Dec 2016Allowed
Prabir Pal And Ors. Vs State Of Tripura And Ors.
Tripura High Court · (2016) 12 TP CK 0035
High Courts15 Dec 2016Allowed
Nanda Rani Debbarma And Ors. Vs State Of Tripura And Ors.
Tripura High Court · (2016) 12 TP CK 0031
High Courts15 Dec 2016Disposed Of
Alok Kumar Das Vs State Of Tripura And Ors.
Tripura High Court · (2016) 12 TP CK 0030
High Courts15 Dec 2016Allowed
Alpana Bhowmik (Datta) Vs Branch Manager And Ors.
Tripura High Court · (2016) 12 TP CK 0024
Motor Vehicles Act, 1988 — Section 171, 173
High Courts15 Dec 2016Allowed
Sri Santosh Chandra Shil Vs State of Tripura
Tripura High Court · (2017) 2 ACC 336 : (2017) 1 NEJ 322
Penal Code, 1860 (IPC) - Section 279, Section 304A
High Courts15 Dec 2016Allowed
Sri Bhaskar Das Vs State of Tripura
Tripura High Court · (2017) 1 NEJ 336
Constitution of India, 1950 - Article 226
High Courts15 Dec 2016Allowed
Smti. Sutapa Datta Vs State of Tripura
Tripura High Court · (2017) 1 NEJ 330
Constitution of India, 1950 - Article 226
High Courts14 Dec 2016Dismissed
Shri Jiban Krishna Acharjee Vs State of Tripura
Tripura High Court · (2017) 1 GauLT 153
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 120B, Section 409Prevention of Corruption Act, 1988 - Section 13(1)(c)
High Courts13 Dec 2016Allowed
Lalbahadur Murasing Vs State Of Tripura And Ors.
Tripura High Court · (2016) 12 TP CK 0044
High Courts09 Dec 2016Allowed
Subhash Sarkar And Anr. Vs Ramprasad Dey And Ors.
Tripura High Court · (2016) 12 TP CK 0026
Tripura Land Revenue And Land Reforms Act, 1960 — Section 95Code Of Civil Procedure, 1908 — Section 96Indian Contract Act, 1872 — Section 23
High Courts09 Dec 2016Dismissed
Malindra Mura Singh Vs State Of Tripura
Tripura High Court · (2016) 12 TP CK 0013
Code Of Criminal Procedure, 1973 — Section 313, 374(3)Indian Penal Code, 1860 — Section 420, 468, 471
High Courts09 Dec 2016Dismissed
Union Of India Vs Shetal Biswas And Ors.
Tripura High Court · (2016) 12 TP CK 0011
Constitution Of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 4(1), 6, 11, 18, 23, 23(1), 23(1-A), 23(2), 28, 31, 31(2), 34
High Courts08 Dec 2016Dismissed
Mohd. Ayub Khan Vs State Of Tripura And Ors.
Tripura High Court · (2016) 12 TP CK 0032
Constitution Of India, 1950 — Article 32, 105, 194, 226Indian Penal Code, 1860 — Section 34, 120(B), 420, 465, 468, 469, 470, 471Constitution (Forty-fourth Amendment) Act, 1978 — Section 26