High Courts02 Dec 2016Allowed
Gangamohan Jamatia Vs State Of Tripura
Tripura High Court · (2016) 12 TP CK 0016
Indian Penal Code, 1860 — Section 409, 468, 471
COURT ARCHIVE
Tripura High Court judgments, 2016
243 judgments · page 3 of 13
High Courts02 Dec 2016Dismissed
Sri Santosh Kumar Deb Vs Sri Mukul Debroy
Tripura High Court · (2017) 172 AIC 462
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts01 Dec 2016Allowed
Chayan Nandi Vs State Of Tripura And Ors.
Tripura High Court · (2016) 12 TP CK 0043
High Courts01 Dec 2016Allowed
Tapan Das Vs State Of Tripura And Ors.
Tripura High Court · (2016) 12 TP CK 0029
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(2)Tripura Civil Services (Conduct) Rules, 1988 — Rule 3(9)(1)Indian Penal Code, 1860 — Section 306, 498-A
High Courts30 Nov 2016Allowed
Sri Hiralal Debnath Vs State of Tripura
Tripura High Court · (2017) 152 FLR 798
High Courts29 Nov 2016Allowed
Subir Kumar Lodh And Ors. Vs State Of Tripura And Ors.
Tripura High Court · (2016) 11 TP CK 0027
Payment Of Gratuity Act, 1972 — Section 4, 4(3), 5, 7(3), 7(3A)
High Courts25 Nov 2016Disposed Of
Dulumoy Dey Vs Prithwiraj Saha And Anr.
Tripura High Court · (2016) 11 TP CK 0023
High Courts25 Nov 2016Allowed
Tarun Singha Roy Vs State Of Tripura And Ors.
Tripura High Court · (2016) 11 TP CK 0022
Tripura Public Premises (Eviction Of Unauthorised Occupants) Act, 1982 — Section 5, 6
High Courts25 Nov 2016Partly Allowed
Bikash Deb And Anr. Vs State Of Tripura
Tripura High Court · (2016) 11 TP CK 0020
Code Of Criminal Procedure, 1973 — Section 222, 374(3), 397Indian Penal Code, 1860 — Section 34, 323, 324
High Courts25 Nov 2016Allowed
Md. Jalil Miah And Anr. Vs State Of Tripura
Tripura High Court · (2016) 11 TP CK 0015
Code Of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 34, 141-A, 332, 333, 353, 427, 428, 437
High Courts24 Nov 2016Allowed
Jaba Das (Roy) Vs Kalipada Pal And Anr.
Tripura High Court · (2016) 11 TP CK 0026
Motor Vehicles Act, 1988 — Section 163A, 166, 173
High Courts24 Nov 2016Disposed Of
Md. Elias Miah Vs State Of Tripura
Tripura High Court · (2016) 11 TP CK 0018
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 468, 471Evidence Act, 1872 — Section 65, 66
High Courts24 Nov 2016Disposed Of
Swadesh Laskar Vs Master Subir Laskar
Tripura High Court · (2016) 11 TP CK 0017
Code Of Criminal Procedure, 1973 — Section 125, 127
High Courts24 Nov 2016Allowed
Mani Gopal Roy Barman Vs State Of Tripura And Anr.
Tripura High Court · (2016) 11 TP CK 0014
High Courts24 Nov 2016Dismissed
State Of Tripura And Anr. Vs Jahar Lal Paul
Tripura High Court · (2016) 11 TP CK 0013
Arbitration And Conciliation Act, 1996 — Section 34, 34(2), 37
High Courts24 Nov 2016Disposed Off
Sandhya Debnath Vs Mitali Bhattacharjee
Tripura High Court · (2017) AAC 415
Motor Vehicles Act, 1988 - Section 168
High Courts24 Nov 2016Allowed
Sri Bijit Das Vs State of Tripura
Tripura High Court · (2017) CriLJ 1208
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 148, Section 302
High Courts23 Nov 2016Allowed
Shikha Sutradhar Vs State Of Tripura And Ors.
Tripura High Court · (2016) 11 TP CK 0025
High Courts23 Nov 2016Allowed
Rajib Majumder Vs State Of Tripura And Ors.
Tripura High Court · (2016) 11 TP CK 0024
Constitution Of India, 1950 — Article 226
High Courts23 Nov 2016Allowed
Dr. Aditya Kumar Vs State Of Tripura And Ors.
Tripura High Court · (2016) 11 TP CK 0021