High Courts23 Dec 2013Dismissed
Rakhal Chandra Ghosh VsLaxmi Ghosh and Others
Tripura High Court · (2013) 12 TP CK 0003
COURT ARCHIVE
Tripura High Court judgments, 2013
49 judgments · page 1 of 3
High Courts11 Dec 2013
Ram Chandra Das @ Ramu VsState of Tripura
Tripura High Court · (2013) 12 TP CK 0001
High Courts12 Nov 2013Disposed Off
Subrata Chakraborty VsState of Tripura
Tripura High Court · (2013) 11 TP CK 0002
High Courts12 Nov 2013Dismissed
Subir Dutta VsState of Tripura
Tripura High Court · (2013) 11 TP CK 0001
High Courts09 Oct 2013
Biplab Kumar Ghosh VsUnion of India and Others L.K. Builders VsState of Tripura and Others
Tripura High Court · (2013) 10 TP CK 0004
High Courts08 Oct 2013
Shyamal Roy VsState of Tripura and Others
Tripura High Court · (2013) 10 TP CK 0005
High Courts08 Oct 2013
Biswajit Goswami VsPatit Bandhu Das and Others
Tripura High Court · (2013) 10 TP CK 0002
High Courts08 Oct 2013
Prwitish Dutta and Others VsState of Tripura
Tripura High Court · (2013) 10 TP CK 0001
High Courts07 Oct 2013Allowed
Sambhu Chakraborty VsThe State of Tripura
Tripura High Court · (2013) 10 TP CK 0003
High Courts30 Sept 2013Disposed Off
Bulbul Paul and Others VsState of Tripura
Tripura High Court · (2013) 09 TP CK 0004
High Courts25 Sept 2013Disposed Off
Dinesh Debbarma VsState of Tripura
Tripura High Court · (2013) 09 TP CK 0002
High Courts23 Sept 2013Disposed Off
Sushil Saha and Another VsState of Tripura
Tripura High Court · (2013) 09 TP CK 0003
High Courts19 Sept 2013Allowed
Bikash Koiri VsState of Tripura
Tripura High Court · (2013) 09 TP CK 0005
High Courts06 Sept 2013Allowed
Bachhu Miah (Md.) VsState of Tripura
Tripura High Court · (2013) 09 TP CK 0001
High Courts04 Sept 2013Partly Allowed
Lakhu Chanda VsThe State of Tripura
Tripura High Court · (2013) 09 TP CK 0006
High Courts14 Aug 2013
Amal Shyam and Others VsUnion of India and Others
Tripura High Court · (2013) 08 TP CK 0001