High Courts31 Jul 2013
Ramendra Kumar Bhattacharjee and Others VsLand Acquisition Collector and Another
Tripura High Court · (2013) 07 TP CK 0006
COURT ARCHIVE
Tripura High Court judgments, 2013
49 judgments · page 2 of 3
High Courts29 Jul 2013Allowed
Amal Barua VsState of Tripura and Others
Tripura High Court · (2013) 07 TP CK 0001
High Courts25 Jul 2013
Pradip Sharma and Others VsState of Tripura
Tripura High Court · (2013) 07 TP CK 0014
High Courts24 Jul 2013Dismissed
Vivek Kumar VsState of Tripura and Another
Tripura High Court · (2013) 07 TP CK 0010
High Courts24 Jul 2013
Regional Provident Fund Commissioner and Another VsMekhlipara Tea Company Ltd. and Others
Tripura High Court · (2013) 07 TP CK 0002
High Courts19 Jul 2013Dismissed
Monglagya Mog VsState of Tripura and Others
Tripura High Court · (2013) 07 TP CK 0007
High Courts10 Jul 2013Dismissed
Sri Samir Ghosh VsState of Tripura and Others
Tripura High Court · (2013) 07 TP CK 0012
High Courts10 Jul 2013
Uttam Rabi Das VsState of Tripura and Others
Tripura High Court · (2013) 07 TP CK 0008
High Courts10 Jul 2013
Samar Bhusan Sarkar VsState of Tripura and Others
Tripura High Court · (2013) 07 TP CK 0003
High Courts09 Jul 2013
Subhrajit Chowdhury VsLand Acquisition Collector and Another
Tripura High Court · (2013) 07 TP CK 0004
High Courts08 Jul 2013
Mahendra Kumar Roy VsNiranjan Malakar and Others
Tripura High Court · (2013) 07 TP CK 0005
High Courts05 Jul 2013Dismissed
Sudhir Kumar Sharma and Another VsState of Tripura and Others
Tripura High Court · (2013) 07 TP CK 0011
High Courts17 Jun 2013Allowed
Md. Madhu Mia VsThe State of Tripura and Another
Tripura High Court · (2013) 06 TP CK 0001
High Courts12 Jun 2013
State of Tripura and Others VsNilima Dutta
Tripura High Court · (2013) 06 TP CK 0002
High Courts22 Apr 2013
Joly Sharma and Others VsGobinda Narayan Tribedi and Others
Tripura High Court · (2013) 04 TP CK 0001
High Courts19 Apr 2013
Gautam Nama and Others VsState of Tripura
Tripura High Court · (2013) 04 TP CK 0012
High Courts16 Apr 2013Disposed Off
Laxmi Debi VsPradip Goel and Another
Tripura High Court · (2013) 04 TP CK 0009
High Courts16 Apr 2013Disposed Off
Bikram Ch. Das and Others VsGeneral Manager, N.F. Railway and Others
Tripura High Court · (2013) 04 TP CK 0006