High Courts11 Apr 2013Dismissed
Rina Laskar and Others VsRabindra Chandra Das and Another
Tripura High Court · (2013) 04 TP CK 0005
COURT ARCHIVE
Tripura High Court judgments, 2013
49 judgments · page 3 of 3
High Courts08 Apr 2013Disposed Off
State of Tripura and Others VsShekhar Chandra Podder
Tripura High Court · (2013) 04 TP CK 0004
High Courts06 Apr 2013Allowed
Ramakanta Das VsState of Tripura
Tripura High Court · (2013) 04 TP CK 0008
High Courts04 Apr 2013Dismissed
Menaka Paul VsState of Tripura and Others
Tripura High Court · (2013) 04 TP CK 0007
High Courts04 Apr 2013
Indian Oil Corporation Ltd. VsAmit Roychoudhuri and Others
Tripura High Court · (2013) 04 TP CK 0003
High Courts02 Apr 2013Partly Allowed
Runu Urang VsState of Tripura
Tripura High Court · (2013) 04 TP CK 0011
High Courts13 Mar 2013Allowed
Anil Debbarma and Others VsState of Tripura and Others
Tripura High Court · (2013) 03 TP CK 0001