High Courts23 Nov 2016Allowed
Babul Das Vs Rina Das And Anr.
Tripura High Court · (2016) 11 TP CK 0019
Family Courts Act, 1984 — Section 19(4)
COURT ARCHIVE
Tripura High Court judgments, 2016
243 judgments · page 4 of 13
High Courts23 Nov 2016Dismissed
Union Bank Of India Vs Subhajit Ray And Ors.
Tripura High Court · (2016) 11 TP CK 0016
Code Of Civil Procedure, 1908 — Section 96, 100Negotiable Instruments Act, 1881 — Section 138
High Courts16 Nov 2016Allowed
Smt. Kamala Bhattacharjee Vs The State of Tripura
Tripura High Court · (2017) LIC 313
Constitution of India, 1950 - Article 309Tripura Grant-in-Aid (Govt. Aided School) Rules, 2005 - Rule 1Tripura State Civil Services (Revised Pay) Rules, 1999 - Rule 1
High Courts11 Nov 2016Allowed
Shri Pranab Debnath Vs Debjani Debnath
Tripura High Court · (2017) AIRCC 1002
Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13(l-A) (i)
High Courts11 Nov 2016Dismissed
Md. Eklash Baksh Vs Rashid Ali
Tripura High Court · (2017) 169 AIC 478
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts11 Nov 2016Allowed
The Union of India Vs Sri Abhimunya Das
Tripura High Court · (2017) 170 AIC 396
Land Acquisition Act, 1894 - Section 54
High Courts09 Nov 2016Dismissed
Amulya Chandra Das Vs Jentu Ranjan Saha
Tripura High Court · (2017) 169 AIC 482 : (2017) AIRCC 350
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts07 Nov 2016Dismissed
Sri Dilip Kumar Nag Vs Smt. Saila Bala Das
Tripura High Court · (2017) AIRCC 274
Specific Relief Act, 1963 - Section 16(c)
High Courts07 Nov 2016Dismissed
Mst. Hamjarun Nessa Vs Mst. Warichun Nessa
Tripura High Court · (2017) 170 AIC 400
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts07 Nov 2016Allowed
Shri Sanjoy Debbarma Vs State of Tripura
Tripura High Court · (2017) AAC 311 : (2017) 1 ACC 785 : (2016) 151 FLR 1074 : (2017) 1 TAC 411
Workmens Compensation Act, 1923 - Section 30
High Courts05 Nov 2016Dismissed
Sri Trishul Bin Vs Smt. Sandeshi Bin
Tripura High Court · (2017) AIR(Tripura) 1
Constitution of India, 1950 - Article 276Succession Act, 1925 - Section 276, Section 63
High Courts05 Oct 2016Disposed Off
Sri Debdas Roy Chowdhury Vs Sri Harekrishna Roy Chowdhury
Tripura High Court · (2017) AIRCC 300
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1
High Courts29 Sept 2016Allowed
Shri Jogendra Debbarma Vs Union of India
Tripura High Court · (2017) AIRCC 803
Constitution of India, 1950 - Article 300A
High Courts29 Sept 2016Allowed
Sri Trishanu Pal Vs The State of Tripura
Tripura High Court · (2017) AIR(Tripura) 8
Indian Medical Council Act, 1956 - Section 33
High Courts27 Sept 2016Dismissed
Rosna Begam Vs Jesmin Begam
Tripura High Court · (2017) AIRCC 1255
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 98
High Courts23 Sept 2016Allowed
Biplab Das Vs State Of Tripura
Tripura High Court · (2016) 09 TP CK 0010
Code Of Criminal Procedure, 1973 — Section 161, 313, 374(3), 397, 401Evidence Act, 1872 — Section 9, 60Indian Penal Code, 1860 — Section 173, 279, 304(A)
High Courts23 Sept 2016Partly Allowed
Sri Challya Chakma Vs Sri Birendra Kumar Nath
Tripura High Court · (2017) AAC 1040
Motor Vehicles Act, 1988 - Section 168
High Courts16 Sept 2016Disposed Off
Smt. Dipika Sharma (Chakraborty), W/o Shri Sudip Sharma, D/o Shri Nanu Chakraborty, Resident of Gandhigram, Madhyapara, P.O. Gandhigram, P.S. Airport, District-West Tripura - Petitioner @HASH Shri Sudip Sharma, S/o Shri Dinesh Sharma, Resident of P.O. and
Tripura High Court · (2016) 167 AIC 844 : (2017) 1 GauLT 114
Civil Procedure Code, 1908 (CPC) - Order 36(A), Section 24Family Courts Act, 1984 - Section 10, Section 7, Section 8
High Courts16 Sept 2016Dismissed
Sri. Kunja Behari Choudhury Vs State of Tripura
Tripura High Court · (2016) 168 AIC 838
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401
High Courts07 Sept 2016Disposed Off
Sri Biswajit Deb Vs Sri Ashit Deb
Tripura High Court · (2017) AIRCC 1259
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17