High Courts08 Dec 2016Allowed
Suchitra Roy Vs Sanjbi Bhattacharjee And Ors.
Tripura High Court · (2016) 12 TP CK 0025
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Tripura High Court judgments, 2016
243 judgments · page 2 of 13
High Courts08 Dec 2016Dismissed
State Of Tripura And Ors. Vs Asis Kumar Modak And Ors.
Tripura High Court · (2016) 12 TP CK 0021
Constitution Of India, 1950 — Article 31A(1)Land Acquisition Act, 1894 — Section 18
High Courts08 Dec 2016Allowed
Sujit Chanda Vs State Of Tripura And Anr.
Tripura High Court · (2016) 12 TP CK 0014
Negotiable Instruments Act, 1881 — Section 118, 138, 138B, 139, 142, 142(b)Code Of Criminal Procedure, 1973 — Section 251, 313, 374(3)
High Courts08 Dec 2016Allowed
Smt. Jhuma Das Vs State of Tripura
Tripura High Court · (2017) CriLJ 1204 : (2017) 2 Crimes 381 : (2017) 2 Crimes 52 : (2017) 1 DMC 465 : (2017) 1 NEJ 562
Penal Code, 1860 (IPC) - Section 498A
High Courts08 Dec 2016Dismissed
State of Tripura Vs Sri Asis Kumar Modak
Tripura High Court · (2017) 172 AIC 458 : (2017) 1 NEJ 351
High Courts07 Dec 2016Allowed
M/s. Nag Enterprise Vs State Of Tripura And Ors.
Tripura High Court · (2016) 12 TP CK 0034
Tripura Sale Tax Act, 1976 — Section 2(b), 9(4), 13Tripura Value Added Tax Act, 2004 — Section 2(8), 31, 32, 33, 89, 89(2)(b), 89(3)Tripura Land Revenue And Land Reforms Act, 1960 — Section 62
High Courts07 Dec 2016Disposed Of
Birajit Sinha Vs State Of Tripura And Ors.
Tripura High Court · (2016) 12 TP CK 0028
Indian Penal Code, 1860 — Section 120B, 409Prevention Of Corruption Act, 1988 — Section 13
High Courts07 Dec 2016Dismissed
Chitta Ranjan Debnath And Anr. Vs United Bank Of India And Ors.
Tripura High Court · (2016) 12 TP CK 0022
High Courts07 Dec 2016Disposed Off
Goutam Dutta Vs State of Tripura
Tripura High Court · (2017) CriLJ 1297 : (2017) 1 NEJ 589
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C), Section 42(2)
High Courts06 Dec 2016Allowed
Biprajit Ghosh Vs Tripura Forest Development And Ors.
Tripura High Court · (2016) 12 TP CK 0042
High Courts06 Dec 2016Dismissed
Bhagirath Roy And Ors. Vs Ila Das And Ors.
Tripura High Court · (2016) 12 TP CK 0027
Tripura Land Revenue And Land Reforms Act, 1960 — Section 43(3)Evidence Act, 1872 — Section 114Specific Relief Act, 1963 — Section 31, 34
High Courts05 Dec 2016Allowed
New India Assurance Company Ltd., And Ors. Vs Ruma Biswas(Das) And Ors.
Tripura High Court · (2016) 12 TP CK 0019
High Courts05 Dec 2016Allowed
Md. Ratan Miah Vs Ajit Majumder And Anr.
Tripura High Court · (2016) 12 TP CK 0018
High Courts05 Dec 2016Allowed
Brajadulal Saha Vs State Of Tripura
Tripura High Court · (2016) 12 TP CK 0015
Essential Commodities Act, 1955 — Section 2(e), 3, 7(1)(a)(ii)
High Courts05 Dec 2016Disposed Of
Haripada Paul Vs State Of Tripura And Anr.
Tripura High Court · (2016) 12 TP CK 0012
Negotiable Instruments Act, 1881 — Section 138General Clauses Act, 1897 — Section 27Evidence Act, 1872 — Section 114
High Courts05 Dec 2016Disposed off
Sri Haripada Paul Vs State of Tripura
Tripura High Court · (2017) 171 AIC 564 : (2017) 1 NEJ 621
Negotiable Instruments Act, 1881 (NI) - Section 138(b)
High Courts02 Dec 2016Disposed Of
Shubhrateza Choudhury Vs State Of Tripura And Ors.
Tripura High Court · (2016) 12 TP CK 0036
Constitution Of India, 1950 — Article 14
High Courts02 Dec 2016Dismissed
Mina Debbarma Vs State Of Tripura And Ors.
Tripura High Court · (2016) 12 TP CK 0033
Central Civil Services (Classification, Central And Appeal) Rules, 1965 — Rule 14, 14(18), 19(i)Tripura Civil Services (Conduct) Rules, 1988 — Rule 3, 20
High Courts02 Dec 2016Dismissed
Sanjan Sarkar And Anr. Vs Sandip Debbarma @ Munna And Anr.
Tripura High Court · (2016) 12 TP CK 0020
Motor Vehicles Act, 1988 — Section 173
High Courts02 Dec 2016Allowed
Sima Saha Vs Prabir Kumar Saha
Tripura High Court · (2016) 12 TP CK 0017
Hindu Marriage Act, 1955 — Section 24Code Of Criminal Procedure, 1973 — Section 125, 125(4)