High Courts15 Jun 2016Dismissed
Sri Badal Paul Vs The Union of India
Tripura High Court · (2017) AIR(Tripura) 4
COURT ARCHIVE
Tripura High Court judgments, 2016
243 judgments · page 6 of 13
High Courts14 Jun 2016Dismissed
Sri Harilal Sarkar Vs Subhra Sarkar (Choudhury)
Tripura High Court · (2016) 165 AIC 784 : (2016) AIR(Tripura) 17
Contract Act, 1872 — Section 23Hindu Marriage Act, 1955 — Section 13(1)(ia), 25(2)
High Courts13 Jun 2016Partly Allowed
Oriental Insurance Company Ltd. Vs Pramila Devi
Tripura High Court · (2017) AAC 607
Motor Vehicles Act, 1988 - Section 163, Section 168, Section 173
High Courts09 Jun 2016Dismissed
Sri. Kajal Paul Vs Shri. Sajal Paul
Tripura High Court · (2016) 166 AIC 330
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts06 Jun 2016Allowed
Smt. Usha Rani Shil, W/O Late Atul Chandra Shil Vs State of Tripura
Tripura High Court · (2016) AIR(Tripura) 25
Constitution of India, 1950 - Article 226Tripura Land Revenue and Land Reforms Act, 1960 - Section 81, Section 82, Section 83, Section 84, Section 85, Section 86, Section 87, Section 88, Section 89, Section 90, Section 91, Section 92, Section
High Courts03 Jun 2016Allowed
Akinchan Chakraborty Vs Shibu Bhattacharjee
Tripura High Court · (2017) AAC 659
Motor Vehicles Act, 1988 - Section 166
High Courts31 May 2016Dismissed
Sri Chuni Chanda Vs State of Tripura
Tripura High Court · (2016) 163 AIC 808
Limitation Act, 1963 - Article 112
High Courts31 May 2016Dismissed
State of Tripura Vs Smti Rajasree Sinha
Tripura High Court · (2016) 163 AIC 814
Civil Procedure Code, 1908 (CPC) - Section 47Hindu Succession Act, 1956 - Section 29
High Courts31 May 2016Dismissed
Kartik Mahajan Vs Rama Mahajan
Tripura High Court · (2016) 164 AIC 321
High Courts18 Apr 2016Allowed
Sri Nandalal Roy Vs State of Tripura
Tripura High Court · (2016) 162 AIC 805
Penal Code, 1860 (IPC) - Section 498A
High Courts12 Apr 2016Partly Allowed
Santosh Karmakar Vs State of Tripura and others
Tripura High Court · (2016) 162 AIC 808
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts12 Apr 2016Partly Allowed
State of Tripura Vs Arati Nath
Tripura High Court · (2016) 164 AIC 328
High Courts06 Apr 2016Disposed Off
Sri Dilip Sutradhar Vs State of Tripura
Tripura High Court · (2016) CriLJ 3311
High Courts06 Apr 2016Disposed off
Dipak Debnath Vs The State of Tripura and Others
Tripura High Court · (2016) 04 TP CK 0011
Payment of Gratuity Act, 1972 - Section 1(3), Section 1(3) (b), Section 1(3)(b), Section 2(ii) (g), Section 2(ii)(g), Section 5, Section 7(3), Section 7(3)(A)Payment of Wages Act, 1936 - Section 2(ii), Section 2(ii) (g)
High Courts06 Apr 2016Dismissed
Jyotirmoy Choudhury and Others Vs Tapash Choudhary and Others
Tripura High Court · (2016) 04 TP CK 0008
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts06 Apr 2016Disposed off
Anima Mitra and Others Vs Shib Sankar Das and Others
Tripura High Court · (2016) 04 TP CK 0006
High Courts06 Apr 2016Disposed off
Dilip Sutradhar and Others Vs The State of Tripura
Tripura High Court · (2016) 04 TP CK 0005
Evidence Act, 1872 - Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c), Section 23(c), Section 25, Section 35, Section 37, Section 42, Section 55, Section 67
High Courts06 Apr 2016Dismissed
Ranjit Munda Vs The State of Tripura
Tripura High Court · (2016) 04 TP CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 299, Section 300, Section 302, Section 304, Section 326
High Courts05 Apr 2016Dismissed
Tukan Sharma Vs State of Tripura
Tripura High Court · (2016) CriLJ 4019
Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302
High Courts05 Apr 2016Dismissed
Haradhan Chandra Deb and Others Vs Dulal Deb and Others
Tripura High Court · (2016) 04 TP CK 0009