High Courts05 Apr 2016Disposed off
The National Insurance Company Ltd. Vs Satyanarayan Sain and Others
Tripura High Court · (2016) 04 TP CK 0007
COURT ARCHIVE
Tripura High Court judgments, 2016
243 judgments · page 7 of 13
High Courts05 Apr 2016Disposed off
Sandhya Devi Thapa and Others Vs Anjali Singh Thapa and Others
Tripura High Court · (2016) 04 TP CK 0003
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 14 Rule 2, Order 7 Rule 11, Section 151, Section 47
High Courts05 Apr 2016Dismissed
Tukan Sharma and Others Vs The State of Tripura
Tripura High Court · (2016) 04 TP CK 0002
Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 161, Section 162, Section 164, Section 313Evidence Act, 1872 - Section 145, Section 155, Section 157, Section 162, Section 27, Section 32Penal Code, 1860 (IPC) - Section 302
High Courts04 Apr 2016Dismissed
Fortuna Agro Plantations Ltd. Vs The State of Tripura and Others
Tripura High Court · (2016) 04 TP CK 0010
Land Acquisition Act, 1894 - Section 11, Section 11A, Section 11-A, Section 16, Section 17, Section 17(1), Section 17(3A), Section 17(3-A), Section 4, Section 4(1), Section 48(1), Section 5, Section 5A, Section 6, Section 6(1)
High Courts04 Apr 2016Dismissed
Prabhat Kumar Sinha Vs The State of Tripura and Others
Tripura High Court · (2016) LIC 2328
High Courts01 Apr 2016Dismissed
Sri Sunil Chandra Deb Vs State of Tripura
Tripura High Court · (2016) AAC 2058
Employees Compensation Act, 1923 — Section 2(d), 3
High Courts31 Mar 2016Dismissed
Sri Jiban Krishna Banik Vs Tripura Gramin Bank
Tripura High Court · (2016) 2 CLR 705
Constitution of India, 1950 - Article 226, 227
High Courts31 Mar 2016Partly Allowed
Tara Sen and Others Vs The Union of India and Others
Tripura High Court · (2016) 03 TP CK 0003
High Courts31 Mar 2016Allowed
Farid Khan and Others Vs The State of Tripura and Others
Tripura High Court · (2016) 03 TP CK 0002
Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 302, Section 304
High Courts28 Mar 2016Disposed off
Nimco Traders Vs The Commissioner of Taxes, Govt. of Tripura and Others
Tripura High Court · (2016) 03 TP CK 0004
Tripura Value Added Tax Act, 2004 - Section 67
High Courts22 Mar 2016Dismissed
Jagabandhu Debnath Vs The State of Tripura and Others
Tripura High Court · (2016) 03 TP CK 0024
Penal Code, 1860 (IPC) - Section 354, Section 506, Section 509
High Courts22 Mar 2016Dismissed
Prativa Dey Vs Saraswati Joy and Others
Tripura High Court · (2016) 03 TP CK 0019
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 4, Section 100Evidence Act, 1872 - Section 101, Section 102, Section 67Registration Act, 1908 - Section 58, Section 59, Section 60, Section 60 (2)
High Courts22 Mar 2016Disposed off
Shyamal Malakar Vs The State of Tripura
Tripura High Court · (2016) 03 TP CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 41, Section 41(1)(b)(ii), Section 41ADowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 498, Section 498A, Section 498-A
High Courts21 Mar 2016Partly Allowed
Samarendra Das Vs The Union of India and Others
Tripura High Court · (2016) 03 TP CK 0020
Administrative Tribunals Act, 1985 - Section 21(3)
High Courts19 Mar 2016Disposed off
Md. Abdul Hamid and Others Vs The State of Tripura and Others
Tripura High Court · (2016) 03 TP CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 410, Section 482Penal Code, 1860 (IPC) - Section 498A
High Courts18 Mar 2016Disposed off
Paresh Debnath Vs Sajal Dey and Others
Tripura High Court · (2016) 03 TP CK 0039
High Courts18 Mar 2016Allowed
Maharam Ali Vs The State of Tripura
Tripura High Court · (2016) 03 TP CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 251, Section 313, Section 374(3), Section 397, Section 401Penal Code, 1860 (IPC) - Section 279, Section 337
High Courts18 Mar 2016Disposed off
Ratan Kumar Bhowmik Vs The Director, Information, Cultural Affairs and Tourism, Govt. of Tripura and Others
Tripura High Court · (2016) 03 TP CK 0013
High Courts17 Mar 2016Disposed off
Hari Mohan Das and Others Vs Shri Panchadeep Travels and Others
Tripura High Court · (2016) 03 TP CK 0040
Motor Vehicles Act, 1988 - Section 166Succession Act, 1925 - Section 306
High Courts17 Mar 2016Partly Allowed
Rupam Bhatta Vs The State of Tripura
Tripura High Court · (2016) 03 TP CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374(3), Section 397, Section 401Penal Code, 1860 (IPC) - Section 279, Section 304 A, Section 304A, Section 304-A, Section 337, Section 338, Section 379, Section 71