High Courts14 Jan 2015
Bhagabati Bricks Industries Vs State of Tripura and Others
Tripura High Court · (2015) 85 VST 212
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 29 of 29
High Courts14 Jan 2015Allowed
Sabita Choudhury and Others Vs The State of Tripura and Others
Tripura High Court · (2015) LabIC 1518
Constitution of India, 1950 - Article 12
High Courts14 Jan 2015Allowed
Laxmi Das Vs State of Tripura
Tripura High Court · (2015) 01 TP CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 201, 302
High Courts13 Jan 2015Dismissed
Branch Manager Vs Dipu Das
Tripura High Court · (2015) 01 TP CK 0015
Constitution of India, 1950 - Article 227Motor Vehicles Act, 1988 - Section 149(2), 173
High Courts13 Jan 2015Disposed off
Biswajit Das Vs Naresh Biswas
Tripura High Court · (2015) 01 TP CK 0012
High Courts13 Jan 2015Disposed off
Biswajit Debroy Vs Arpita Chakraborty
Tripura High Court · (2015) 2 GLT 7
High Courts13 Jan 2015Dismissed
Ankita Rudra Pal Vs Biman Dasgupta
Tripura High Court · (2015) 01 TP CK 0010
High Courts09 Jan 2015Disposed off
Gopal Das Vs Dulal Krishna Nath
Tripura High Court · (2015) 01 TP CK 0014
Workmens Compensation Act, 1923 - Section 22, 4, 4A
High Courts09 Jan 2015Disposed off
Rakesh Saha Vs Subhankar Paul
Tripura High Court · (2015) 01 TP CK 0013
High Courts09 Jan 2015Disposed off
Subhas Ch. Roy Vs State of Tripura
Tripura High Court · (2015) 01 TP CK 0009
Constitution of India, 1950 - Article 227
High Courts09 Jan 2015Partly Allowed
Nausad Mia Vs Ashok Leyland Finance
Tripura High Court · (2015) 01 TP CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts09 Jan 2015
Manindra Kumar Paul Vs Jagadish Patwary
Tripura High Court · (2015) 01 TP CK 0005
Civil Procedure Code, 1908 (CPC) - Section 100, 96Specific Relief Act, 1963 - Section 34
High Courts08 Jan 2015Allowed
Subodh Jamatia Vs State of Tripura
Tripura High Court · (2015) 01 TP CK 0007
Penal Code, 1860 (IPC) - Section 41, 464, 49
High Courts08 Jan 2015Dismissed
Fazal Ahammed Khan Vs State of Tripura
Tripura High Court · (2015) 01 TP CK 0001
Criminal Procedure Code, 1973 (CrPC) - Section 313, 319, 374Penal Code, 1860 (IPC) - Section 302, 304, 323, 325, 326
High Courts07 Jan 2015Dismissed
Biswanath Basper Vs Jhumarani Ghosh (Basper)
Tripura High Court · (2015) 01 TP CK 0003
Hindu Marriage Act, 1955 - Section 13, 23
High Courts06 Jan 2015Partly Allowed
Chairman-Cum-Managing Director, Tripura State Electricity Corporation Ltd. Vs Supriya Debnath
Tripura High Court · (2015) 01 TP CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 174Fatal Accidents Act, 1855 - Section 1A
High Courts06 Jan 2015Dismissed
Namita Das Vs Makhan Rabi Das
Tripura High Court · (2015) 01 TP CK 0002
Constitution of India, 1950 - Article 227
High Courts05 Jan 2015Allowed
Bikash Dutta Vs State of Tripura
Tripura High Court · (2015) 01 TP CK 0006