High Courts18 Feb 2015Partly Allowed
Bijit Kumar Banik Vs Kaberi Banik (Debbarma)
Tripura High Court · (2015) 02 TP CK 0009
Family Courts Act, 1984 - Section 19(1)Hindu Marriage Act, 1955 - Section 13, 13(1)(a)
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 27 of 29
High Courts13 Feb 2015Dismissed
Rekha Khatun and Others Vs The Union of India and Others
Tripura High Court · (2015) 02 TP CK 0008
High Courts12 Feb 2015Dismissed
Tripura University and Others Vs Pinki Saha
Tripura High Court · (2015) 02 TP CK 0007
High Courts12 Feb 2015
Radha Raman Debnath and Others Vs Uttam Bal
Tripura High Court · (2015) 02 TP CK 0006
High Courts12 Feb 2015Dismissed
Dooars Transport Ltd. Vs Gautam Saha
Tripura High Court · (2015) 02 TP CK 0004
High Courts10 Feb 2015Disposed off
Santosh Majumder and Others Vs State of Tripura and Others
Tripura High Court · (2015) 02 TP CK 0005
High Courts10 Feb 2015Partly Allowed
Officer Commanding Vs Bimal Ch. Sarkar and Others
Tripura High Court · (2015) 02 TP CK 0003
High Courts09 Feb 2015
Dheer Marketing India Vs State of Tripura and Others
Tripura High Court · (2015) 83 VST 341
High Courts06 Feb 2015Allowed
Deputy Chief Engineer (Cons), N.F. Railway Vs Gopal Chandra Debnath and Others
Tripura High Court · (2015) 02 TP CK 0018
Land Acquisition Act, 1894 - Section 18, 54
High Courts06 Feb 2015Disposed off
Milan Nag and Others Vs Dipangshu Saha and Others
Tripura High Court · (2015) 02 TP CK 0002
Criminal Procedure Code, 1973 (CrPC) - Section 154
High Courts04 Feb 2015Disposed off
Minati Das Vs State of Tripura
Tripura High Court · (2015) 02 TP CK 0019
High Courts04 Feb 2015Disposed off
Jiban Ch. Saha Vs State of Tripura and Others
Tripura High Court · (2015) 02 TP CK 0017
High Courts04 Feb 2015Disposed off
Binoy Das and Others Vs State of Tripura
Tripura High Court · (2015) 02 TP CK 0016
Penal Code, 1860 (IPC) - Section 149, 34
High Courts03 Feb 2015Dismissed
State of Tripura and Others Vs Dinabandhu Debnath and Others
Tripura High Court · (2015) 02 TP CK 0001
Land Acquisition Act, 1894 - Section 18, 4, 54
High Courts02 Feb 2015Dismissed
Swapan Kumar Bhattacharyya Vs State of Tripura and Others
Tripura High Court · (2015) LabIC 2035
High Courts02 Feb 2015
Subhash Chandra Paul Vs State of Tripura and Others
Tripura High Court · (2015) 83 VST 510
High Courts02 Feb 2015Partly Allowed
Karambir Singh Vs The Union of India and Others
Tripura High Court · (2015) LabIC 1267
Central Reserve Police Force Act, 1949 - Section 10, 11, 11(1), 12, 12(1)Constitution of India, 1950 - Article 14, 31(2)
High Courts02 Feb 2015Allowed
Achadur Rahman Vs State of Tripura
Tripura High Court · (2015) 02 TP CK 0013
Penal Code, 1860 (IPC) - Section 498(A), 498A
High Courts29 Jan 2015Allowed
Gouranga Debnath Vs Biswajit Malakar and Others
Tripura High Court · (2015) 01 TP CK 0036
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5
High Courts29 Jan 2015Allowed
Bidhan Lodh Vs State of Tripura
Tripura High Court · (2015) 01 TP CK 0035
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 35