High Courts19 Mar 2015Disposed off
Kunja Mohan Paul Vs State of Tripura and Others
Tripura High Court · (2015) 03 TP CK 0003
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 25 of 29
High Courts18 Mar 2015Allowed
Tata Motors Finance Limited Vs Manoj Das and Others
Tripura High Court · (2015) 03 TP CK 0033
Arbitration and Conciliation Act, 1996 - Section 11, 12, 12(1), 5, 8Civil Procedure Code, 1908 (CPC) - Order 11 Rule 11, Order 12 Rule 12, Order 13 Rule 13, Order 14 Rule 14, Order 15 Rule 15
High Courts17 Mar 2015Disposed Off
Raj Kumar Debbarma and Others Vs State of Tripura
Tripura High Court · (2015) 2 GLD 388
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 34, 417, 506
High Courts12 Mar 2015
Shyam''s Electrolyte Vs State of Tripura and Others
Tripura High Court · (2016) 89 VST 205
Tripura Value Added Tax Act, 2004 - Section 67
High Courts12 Mar 2015Dismissed
Uttam Paul and Others Vs State of Tripura
Tripura High Court · (2015) 03 TP CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 360, 397, 401Penal Code, 1860 (IPC) - Section 326, 34Probation of Offenders Act, 1958 - Section 4
High Courts11 Mar 2015Disposed off
Oriental Insurance Company Limited Vs Jyotirmoy Das and Others
Tripura High Court · (2015) 03 TP CK 0029
High Courts11 Mar 2015Partly Allowed
Bijoy Krishna Acharjee Vs State of Tripura
Tripura High Court · (2015) 03 TP CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164(5), 174, 313Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 300, 302, 304, 498A
High Courts11 Mar 2015Dismissed
Nani Gopal Debnath and Others Vs State of Tripura and Others
Tripura High Court · (2015) LabIC 2037
High Courts11 Mar 2015Disposed off
State of Tripura and Others Vs Purnima Singha and Others
Tripura High Court · (2015) 03 TP CK 0024
Motor Vehicles Act, 1988 - Section 166
High Courts11 Mar 2015
Vishal Pipes Ltd. Vs State of Tripura and Others
Tripura High Court · (2015) 03 TP CK 0002
High Courts10 Mar 2015Dismissed
Fortuna Agro Plantation Ltd. Vs S. Gupta
Tripura High Court · (2015) 03 TP CK 0025
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 1(1), Order 47 Rule 47, 114, 22(3)(f)Constitution of India, 1950 - Article 181, 182, 226
High Courts10 Mar 2015
Akbar Khan and Others Vs State of Tripura
Tripura High Court · (2015) 03 TP CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 354(3), 360, 361General Clauses Act, 1897 - Section 8(1)Penal Code, 1860 (IPC) - Section 121, 124, 148, 149, 307
High Courts09 Mar 2015
Supriya Das Vs State of Tripura and Others
Tripura High Court · AIR 2015 Tripura 33
Right to Information Act, 2005 - Section 19, 19(5), 19(6), 27, 6
High Courts09 Mar 2015Dismissed
Sunil Ch. Debnath Vs State of Tripura and Others
Tripura High Court · (2015) 03 TP CK 0022
Evidence Act, 1872 - Section 108Penal Code, 1860 (IPC) - Section 109, 302, 34, 365, 366(A)
High Courts05 Mar 2015Disposed off
National Projects Construction Corporation Ltd. (In Short NPCC) Vs State of Tripura and Others
Tripura High Court · (2015) 03 TP CK 0021
Arbitration Act, 1940 - Section 11, 2(1)(e), 2(c), 31(4), 34Arbitration and Conciliation Act, 1996 - Section 42
High Courts04 Mar 2015Disposed off
Tapas Debnath Vs State of Tripura
Tripura High Court · (2015) 03 TP CK 0020
Penal Code, 1860 (IPC) - Section 354, 448
High Courts03 Mar 2015Dismissed
Prasanna Hari Jamatia Vs State of Tripura and Others
Tripura High Court · (2015) 03 TP CK 0019
Constitution of India, 1950 - Article 226
High Courts03 Mar 2015Dismissed
Prantosh Das and Others Vs State of Tripura
Tripura High Court · (2015) 03 TP CK 0014
Penal Code, 1860 (IPC) - Section 302, 34
High Courts03 Mar 2015Dismissed
Arnab Chakraborty Vs State of Tripura
Tripura High Court · (2015) 03 TP CK 0013
Penal Code, 1860 (IPC) - Section 120(B), 403, 409, 420, 468
High Courts03 Mar 2015
Satyapal Shivkumar Vs Commissioner of Central Excise
Tripura High Court · (2015) 322 ELT 281