High Courts28 Apr 2015Disposed off
Abdul Mustafa Vs The State of Tripura
Tripura High Court · (2015) 04 TP CK 0024
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Penal Code, 1860 (IPC) - Section 302, 304
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 23 of 29
High Courts27 Apr 2015Disposed off
Sushil Choudhury Vs Union of India and Others
Tripura High Court · (2015) 146 FLR 66 : (2015) LLR 986
High Courts27 Apr 2015Disposed off
Chaya Rani Debnath (Bhowmik) and Others Vs Barik Miah and Others
Tripura High Court · (2015) 04 TP CK 0023
Motor Vehicles Act, 1988 - Section 168, 173Penal Code, 1860 (IPC) - Section 279, 304A, 337, 338
High Courts27 Apr 2015Dismissed
Sunil Chandra Hrishidas Vs The State of Tripura
Tripura High Court · (2015) 04 TP CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 313, 360, 397, 401Penal Code, 1860 (IPC) - Section 325, 341, 415, 417, 420Probation of Offenders Act, 1958 - Section 4
High Courts24 Apr 2015Allowed
Swapan Kumar Mazumder Vs The State of Tripura and Others
Tripura High Court · (2015) 04 TP CK 0032
Constitution of India, 1950 - Article 226
High Courts24 Apr 2015Dismissed
Kalpana Noatia Vs The State of Tripura and Others
Tripura High Court · (2015) 04 TP CK 0031
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 376(1), 417, 448
High Courts22 Apr 2015Allowed
Bharati Nandi Majumder Vs Arati Taran(Ghosh) and Others
Tripura High Court · (2015) 04 TP CK 0021
Civil Procedure Code, 1908 (CPC) - Section 152, 96Constitution of India, 1950 - Article 227Hindu Succession Act, 1956 - Section 26
High Courts22 Apr 2015Dismissed
Indrajit Das Vs Haripada Das and Others
Tripura High Court · (2015) 04 TP CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 313, 397, 401Penal Code, 1860 (IPC) - Section 304B, 306, 34, 498A
High Courts22 Apr 2015Dismissed
Uttara Deb Vs The State of Tripura
Tripura High Court · (2015) 04 TP CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 239, 240Penal Code, 1860 (IPC) - Section 34, 409, 468, 471
High Courts20 Apr 2015Dismissed
Narayan Das and Others Vs The State of Tripura
Tripura High Court · (2015) 04 TP CK 0012
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 2(xx), 21, 22(c), 37
High Courts17 Apr 2015Dismissed
Swapan Paul Vs State of Tripura
Tripura High Court · (2015) CriLJ 2920
Penal Code, 1860 (IPC) - Section 34, 354, 385, 452, 506
High Courts17 Apr 2015Disposed off
Bimal Bhaumik Vs The State of Tripura and Others
Tripura High Court · (2015) 146 FLR 62
Constitution of India, 1950 - Article 14, 19, 21
High Courts17 Apr 2015Dismissed
Sukesh Chakraborty Vs The State of Tripura and Others
Tripura High Court · (2015) LabIC 2630
High Courts16 Apr 2015Disposed off
Dilip Kumar Daschaudhuri Vs The State of Tripura and Others
Tripura High Court · (2015) 04 TP CK 0030
Right to Information Act, 2005 - Section 16, 16(5)(b)
High Courts16 Apr 2015Dismissed
Pulak Dutta and Others Vs Bibha Dutta and Others
Tripura High Court · (2015) 04 TP CK 0009
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts16 Apr 2015Dismissed
Omkara Transport Pvt. Ltd. Vs The Commissioner of Taxes, Govt. of Tripura and Others
Tripura High Court · (2015) 04 TP CK 0008
High Courts16 Apr 2015Dismissed
All India Plastic Industries Association Vs S. Kumar and Others
Tripura High Court · (2015) 04 TP CK 0007
High Courts13 Apr 2015Dismissed
Ajit Debbarma Vs The Union of India and Others
Tripura High Court · (2015) 04 TP CK 0006
High Courts10 Apr 2015Dismissed
State of Tripura and Others Vs Surabala Sarkar and Others
Tripura High Court · (2015) 04 TP CK 0017
Land Acquisition Act, 1894 - Section 18, 4
High Courts10 Apr 2015Disposed off
Basanti Mahalanabish Vs Mrinal Kanti Nath and Others
Tripura High Court · (2015) 04 TP CK 0015
Constitution of India, 1950 - Article 215Contempt of Courts Act, 1971 - Section 12Land Acquisition Act, 1894 - Section 36(2)