High Courts02 Mar 2015Allowed
Manik Suklabaidya Vs Rupabati Chakma and Others
Tripura High Court · (2015) 03 TP CK 0018
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 26 of 29
High Courts02 Mar 2015Allowed
Ranjan Deb and Others Vs Sadhan Debnath and Others
Tripura High Court · (2015) 03 TP CK 0017
Civil Procedure Code, 1908 (CPC) - Order 32 Rule 1, Order 32 Rule 2, Order 41 Rule 27Motor Vehicles Act, 1988 - Section 158, 165, 166, 166(1)
High Courts02 Mar 2015
New Medical (Agartala) Pvt. Limited Vs The Superintendent of Taxes and Others
Tripura High Court · (2015) 82 VST 238
Tripura Value Added Tax Act, 2004 - Section 69, 70, 71
High Courts02 Mar 2015
New India Assurance Company Ltd. Vs Gita Das(Debnath) and Others
Tripura High Court · (2015) 03 TP CK 0015
Employees Compensation Act, 1923 - Section 4Workmens Compensation Act, 1923 - Section 8
High Courts27 Feb 2015Dismissed
Amrit Mandal and Others Vs Maya Rani Mandal and Others
Tripura High Court · (2015) 02 TP CK 0030
Civil Procedure Code, 1908 (CPC) - Section 47
High Courts27 Feb 2015
Union of India Vs Nepal Ch. Roy and Others
Tripura High Court · (2015) 02 TP CK 0029
Land Acquisition Act, 1894 - Section 17, 18
High Courts26 Feb 2015Disposed off
Pramila Saha and Others Vs Pradip Bhowmik and Others
Tripura High Court · (2015) 02 TP CK 0031
High Courts26 Feb 2015Disposed off
Dhanu Kalai Vs State of Tripura
Tripura High Court · (2015) 02 TP CK 0028
Penal Code, 1860 (IPC) - Section 120(B), 121(A), 122, 153(A), 153(B)Unlawful Activities (Prevention) Act, 1967 - Section 10, 13
High Courts26 Feb 2015Partly Allowed
Swapan Kumar Das Vs The Oil and Natural Gas Corporation Ltd. and Others
Tripura High Court · (2015) 02 TP CK 0027
High Courts24 Feb 2015Dismissed
Suchitra Choudhuri (Dey) and Others Vs Naresh Debbarma and Others
Tripura High Court · (2015) 02 TP CK 0025
Motor Vehicles Act, 1988 - Section 163A, 163-A
High Courts23 Feb 2015
Commandant, B.R.O. Vs Suniti Sarkar and Others
Tripura High Court · (2015) 02 TP CK 0024
Land Acquisition Act, 1894 - Section 18, 4
High Courts21 Feb 2015Dismissed
Babul Mia Maisan Vs State of Tripura and Others
Tripura High Court · (2015) 02 TP CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 397, 401Penal Code, 1860 (IPC) - Section 148, 149, 302
High Courts20 Feb 2015
Chandra Mohan Sinku and Others Vs The Union of India and Others
Tripura High Court · (2015) 276 CTR 385 : (2015) 372 ITR 627 : (2015) 230 TAXMAN 118
Constitution of India, 1950 - Article 12, 14, 16, 16(4), 239Income Tax Act, 1922 - Section 4(3)(xxi)Income Tax Act, 1961 - Section 10, 10(26), 10(26)(a), 10(26)(b), 192
High Courts20 Feb 2015Dismissed
Ankur Debbarma Vs State of Tripura
Tripura High Court · (2015) 02 TP CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 212(2), 313, 397, 401Penal Code, 1860 (IPC) - Section 409, 489
High Courts19 Feb 2015
Reckiti Benckiser (India) Ltd. Vs State of Tripura and Others
Tripura High Court · (2015) 80 VST 121
Tripura Value Added Tax Act, 2004 - Section 67, 67(4)
High Courts19 Feb 2015
Bharti Telemedia Ltd. and Others Vs State of Tripura and Others
Tripura High Court · (2015) 79 VST 561
Constitution of India, 1950 - Article 246, 366, 366 (29A), 366(29A), 366(29-A)
High Courts19 Feb 2015Dismissed
Jayanti Deb (Das) Vs Manas Kumar Das
Tripura High Court · AIR 2015 Tripura 25
Hindu Marriage Act, 1955 - Section 10, 10(1)(b), 10(i)(b), 13, 13(1)(ia)Penal Code, 1860 (IPC) - Section 498A
High Courts19 Feb 2015Allowed
Subhash Das Vs State of Tripura
Tripura High Court · (2015) 02 TP CK 0010
Criminal Procedure Code, 1973 (CrPC) - Section 162, 313Penal Code, 1860 (IPC) - Section 436, 447, 457
High Courts18 Feb 2015Allowed
Santosh Deb and Others Vs The State of Tripura
Tripura High Court · (2015) 02 TP CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 313Evidence Act, 1872 - Section 113A, 113-A, 27, 32, 32(1)Penal Code, 1860 (IPC) - Section 107, 109, 302, 304, 304B
High Courts18 Feb 2015Allowed
Mantosh Sinha Vs Anima Sinha and Others
Tripura High Court · (2015) 02 TP CK 0011
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 216, 313, 384, 385, 386Penal Code, 1860 (IPC) - Section 109, 120B, 193, 34, 415