High Courts29 Jan 2015
Laxman Debnath Vs State of Tripura
Tripura High Court · (2015) 01 TP CK 0031
Criminal Procedure Code, 1973 (CrPC) - Section 313, 397, 401Penal Code, 1860 (IPC) - Section 498(A), 498A
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 28 of 29
High Courts29 Jan 2015Dismissed
Alek Miah and Others Vs State of Tripura
Tripura High Court · (2015) 1 GLT 354
Criminal Procedure Code, 1973 (CrPC) - Section 164(5), 397, 401Penal Code, 1860 (IPC) - Section 212, 34, 380, 457
High Courts28 Jan 2015Dismissed
Sankar Chandra Halder Vs State of Tripura and Others
Tripura High Court · (2015) 01 TP CK 0034
High Courts28 Jan 2015Disposed off
Jhutan Majumder Vs Rajesh Debnath and Others
Tripura High Court · (2015) 01 TP CK 0033
High Courts28 Jan 2015Disposed off
Biju Sinha Vs Archana Singha
Tripura High Court · (2015) 01 TP CK 0029
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3Special Marriage Act, 1954 - Section 28, 39
High Courts27 Jan 2015
Binoy Debbarma Vs State of Tripura
Tripura High Court · (2015) 01 TP CK 0032
Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 420
High Courts22 Jan 2015Disposed off
Titu Datta Vs State of Tripura
Tripura High Court · (2015) 01 TP CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 397, 401Penal Code, 1860 (IPC) - Section 279, 337, 338, 427
High Courts22 Jan 2015Dismissed
Rakhal Mog and Others Vs State of Tripura and Others
Tripura High Court · (2015) 01 TP CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 372, 391Penal Code, 1860 (IPC) - Section 147, 148, 149, 427, 447
High Courts22 Jan 2015
Rajendra Das Vs State of Tripura
Tripura High Court · (2015) 01 TP CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 82, 82(1)
High Courts21 Jan 2015Dismissed
Subash Debbarma Vs State of Tripura
Tripura High Court · (2015) LabIC 1292
Constitution of India, 1950 - Article 226
High Courts20 Jan 2015Disposed off
Jyotilal Das Vs State of Tripura
Tripura High Court · (2015) 1 GLT 318
Criminal Procedure Code, 1973 (CrPC) - Section 116, 167, 167(1), 436, 436Penal Code, 1860 (IPC) - Section 304B
High Courts20 Jan 2015Disposed off
State of Tripura Vs Jafar Ali
Tripura High Court · (2015) 01 TP CK 0025
High Courts20 Jan 2015Dismissed
Asish Roy Vs State of Tripura
Tripura High Court · (2015) 01 TP CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 397, 401Penal Code, 1860 (IPC) - Section 279, 304A, 338, 71
High Courts19 Jan 2015Allowed
Deputy Chief Engineer (Cons) Vs Sukhen Ch. Roy
Tripura High Court · (2015) 01 TP CK 0023
Land Acquisition Act, 1894 - Section 18, 4
High Courts19 Jan 2015Allowed
Bishu Debnath Vs State of Tripura
Tripura High Court · (2015) 01 TP CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374(2)Evidence Act, 1872 - Section 113APenal Code, 1860 (IPC) - Section 107, 306, 34, 498A
High Courts17 Jan 2015Dismissed
Union of India Vs Rani Madan Kumari Devi
Tripura High Court · (2015) 01 TP CK 0020
Constitution of India, 1950 - Article 141, 142, 227Land Acquisition Act, 1894 - Section 23, 4, 4(1)
High Courts17 Jan 2015Dismissed
Buddhadeb Debnath Vs State of Tripura
Tripura High Court · (2015) 3 CCR 409 : (2015) CriLJ 1512 : (2015) 1 GLT 331 : (2015) 3 RCR(Criminal) 44
Criminal Procedure Code, 1973 (CrPC) - Section 161, 222, 222(2), 313Evidence Act, 1872 - Section 113APenal Code, 1860 (IPC) - Section 302, 304-B, 306, 325, 335
High Courts17 Jan 2015Dismissed
Satyesh Ch. Deb Vs C.L. Das
Tripura High Court · (2015) 01 TP CK 0018
Constitution of India, 1950 - Article 16, 16(4A), 162Contempt of Courts Act, 1971 - Section 12, 2(b), 20
High Courts16 Jan 2015Disposed off
Narayan Chandra Debnath Vs State of Tripura
Tripura High Court · (2015) LabIC 1325
High Courts16 Jan 2015Disposed off
Manoranjan Bhowmik Vs Prafulla Das
Tripura High Court · (2015) 01 TP CK 0017
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 9, Order 23 Rule 1, Order 9 Rule 8, 10, 100