High Courts26 Nov 2015Disposed Off
Biman Behari De and Others Vs Partha Sarathi Sen
Tripura High Court · (2015) 11 TP CK 0016
Transfer of Property Act, 1882 - Section 106
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 3 of 29
High Courts24 Nov 2015Dismissed
Prasanta Biswas and Others Vs Sachindra Chandra Ghosh and Others
Tripura High Court · (2015) 11 TP CK 0027
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 100
High Courts24 Nov 2015Dismissed
Ranu Bala Saha and Others Vs Chandana Saha and Others
Tripura High Court · (2015) 11 TP CK 0022
Civil Procedure Code, 1908 (CPC) - Section 152Constitution of India, 1950 - Article 227
High Courts24 Nov 2015Dismissed
The State of Tripura and Others Vs Jiban Das and Others
Tripura High Court · (2015) 11 TP CK 0002
Motor Vehicles Act, 1988 - Section 10, 167, 2(21), 2(28)
High Courts23 Nov 2015Dismissed
Dharambir Payaing Vs Union of India and Others
Tripura High Court · (2015) 11 TP CK 0028
Constitution of India, 1950 - Article 226
High Courts23 Nov 2015Dismissed
Chittesh Dasgupta Vs The United Bank of India and Others
Tripura High Court · (2015) 11 TP CK 0026
Penal Code, 1860 (IPC) - Section 409
High Courts23 Nov 2015Partly Allowed
Ashok Kumar Ghosh Vs Tripura Jute Mills Ltd. and Others
Tripura High Court · (2015) 11 TP CK 0023
High Courts23 Nov 2015Dismissed
Bajaj Trading Company Vs Union of India and Others
Tripura High Court · (2015) 11 TP CK 0021
Right to Information Act, 2005 - Section 1, 6
High Courts23 Nov 2015Dismissed
Rimember Khasia Vs Surfan Ali
Tripura High Court · (2015) 11 TP CK 0020
Civil Procedure Code, 1908 (CPC) - Section 100, 11
High Courts23 Nov 2015Allowed
Nani Gopal Chakraborty and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 11 TP CK 0018
High Courts23 Nov 2015Dismissed
Kohinor Debbarma and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 11 TP CK 0017
Civil Procedure Code, 1908 (CPC) - Section 100, 96Evidence Act, 1872 - Section 17
High Courts23 Nov 2015Allowed
Shipra Saha and Others Vs The State of Tripura and Others
Tripura High Court · (2016) 1 LLN 253 : (2016) LLR 291
Workmens Compensation Act, 1923 - Section 12, 12(1), 12(2)
High Courts23 Nov 2015Allowed
Subrata Kumar Pal Vs The State of Tripura and Others
Tripura High Court · (2015) 11 TP CK 0008
Constitution of India, 1950 - Article 226
High Courts23 Nov 2015Allowed
Pintu Laskar and Others Vs The State of Tripura and Others
Tripura High Court · (2016) 148 FLR 732
High Courts23 Nov 2015Dismissed
New India Assurance Company Ltd. Vs Biswajit Saha and Others
Tripura High Court · (2015) 11 TP CK 0006
High Courts23 Nov 2015Allowed
Anil Chandra Sarkar and Others Vs Sunil Chandra Das and Others
Tripura High Court · (2015) 11 TP CK 0005
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 100
High Courts23 Nov 2015Partly Allowed
GAIL India Limited and Others Vs Goutam Saha and Others
Tripura High Court · (2015) 11 TP CK 0001
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1, 96
High Courts20 Nov 2015Allowed
Debasis Chakraborty Vs The State of Tripura and Others
Tripura High Court · (2015) 11 TP CK 0025
High Courts20 Nov 2015Disposed Off
Sanjit Roy Vs The State of Tripura and Others
Tripura High Court · (2015) 11 TP CK 0009
High Courts20 Nov 2015Allowed
Bijoy Krishna Sarkar Vs Binoy Krishna Sarkar and Others
Tripura High Court · (2016) 1 GLT 135
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 2, Order 41 Rule 19, Order 41 Rule 3A, Order 9 Rule 9Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 14, 5