High Courts13 Oct 2015Dismissed
Emanul Islam Vs The Union of India and Others
Tripura High Court · (2015) 10 TP CK 0035
Border Security Force Act, 1968 - Section 11, 11(2)
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 5 of 29
High Courts13 Oct 2015Allowed
Tripura Co-operative Agriculture and Rural Development Bank Ltd. and Others Vs Subhas Chandra Biswas and Others
Tripura High Court · (2016) LabIC 63
Constitution of India, 1950 - Article 14, 16, 39(d)
High Courts13 Oct 2015Allowed
Sreeparna Banik (Saha) Vs Ankur Saha and Others
Tripura High Court · (2015) 10 TP CK 0018
Protection of Women From Domestic Violence Act, 2005 - Section 12, 21, 23
High Courts13 Oct 2015Dismissed
Jyotilal Debnath Vs The Union of India and Others
Tripura High Court · (2015) 10 TP CK 0011
Central Reserve Police Force Act, 1949 - Section 11, 9, 9(a)Constitution of India, 1950 - Article 14, 311, 311(2), 311(3)
High Courts09 Oct 2015Allowed
Kanchana Chakma and Others Vs The State of Tripura and Others
Tripura High Court · (2016) 148 FLR 190
High Courts09 Oct 2015Disposed Off
Biplab Kr. Majumder and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 10 TP CK 0026
Civil Procedure Code, 1908 (CPC) - Section 100, 145
High Courts08 Oct 2015Disposed Off
Ranjit Kumar Das and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 10 TP CK 0016
Payment of Gratuity Act, 1972 - Section 5
High Courts08 Oct 2015Dismissed
The Oriental Insurance Co. Ltd. Vs Tinku Roy and Others
Tripura High Court · (2015) 10 TP CK 0014
High Courts08 Oct 2015Disposed Off
Sailesh Ch. Bhattacharjee and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 10 TP CK 0012
Constitution of India, 1950 - Article 226, 227
High Courts08 Oct 2015Disposed off
Mamata Rani Roy (Saha) Vs The State of Tripura and Others
Tripura High Court · (2016) 148 FLR 193 : (2016) 1 GLT 679 : (2016) LabIC 259
Constitution of India, 1950 - Article 309, 310, 310(2), 311
High Courts07 Oct 2015Dismissed
Subhasini Shil and Others Vs Bela Acharjee and Others
Tripura High Court · (2016) 1 GLT 139
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 47, 114, 47Constitution of India, 1950 - Article 226
High Courts07 Oct 2015Allowed
Nibaran Debnath and Others Vs The State of Tripura
Tripura High Court · (2015) 10 TP CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 307, 323, 376(1), 417, 447
High Courts07 Oct 2015
Samir Ghosh Vs The State of Tripura and Others
Tripura High Court · (2015) 86 VST 146
Tripura Value Added Tax Act, 2004 - Section 25(4), 31(1), 31(5), 35(4)
High Courts05 Oct 2015Partly Allowed
Abani Shil Vs The State of Tripura and Others
Tripura High Court · (2016) LabIC 440
Criminal Procedure Code, 1973 (CrPC) - Section 232Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 366, 366(A), 366A, 376, 417
High Courts05 Oct 2015Disposed off
Buddha Debbarma and Others Vs Bitam Debnath and Others
Tripura High Court · (2015) 10 TP CK 0005
High Courts05 Oct 2015Dismissed
Kali Karmakar Vs The State of Tripura and Others
Tripura High Court · (2015) 10 TP CK 0004
Arbitration and Conciliation Act, 1996 - Section 34, 34(2), 37, 75, 81Constitution of India, 1950 - Article 226
High Courts01 Oct 2015Disposed Off
Pabitra Chandra Majumder Vs The State of Tripura and Others
Tripura High Court · (2015) 10 TP CK 0025
High Courts01 Oct 2015Dismissed
Oli Mia Vs The State of Tripura
Tripura High Court · (2015) 10 TP CK 0024
Arms Act, 1959 - Section 25, 26, 27, 28Criminal Procedure Code, 1973 (CrPC) - Section 439Explosive Substances Act, 1908 - Section 3, 4, 5, 6
High Courts01 Oct 2015Dismissed
Bikash Saha and Others Vs The Land Acquisition Collector and Others
Tripura High Court · (2015) 10 TP CK 0003
Limitation Act, 1963 - Section 18, 5
High Courts01 Oct 2015Allowed
Paritosh Patari Vs The State of Tripura and Others
Tripura High Court · (2015) LabIC 4163