High Courts01 Oct 2015Dismissed
Manu Valley Tea Company Ltd. Vs Nitish Rn. Deb Roy and Others
Tripura High Court · (2015) 10 TP CK 0001
Civil Procedure Code, 1908 (CPC) - Section 96
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 6 of 29
High Courts30 Sept 2015Dismissed
Anirban Nath Sharma Vs The State of Tripura and Others
Tripura High Court · (2015) 09 TP CK 0009
Indian Medical Council Act, 1956 - Section 33
High Courts30 Sept 2015Disposed off
Tapan Majumder Vs The State of Tripura and Others
Tripura High Court · (2015) 09 TP CK 0008
Constitution of India, 1950 - Article 226
High Courts30 Sept 2015Dismissed
Laxmi Patari (Datta) and Others Vs Bibha Datta and Others
Tripura High Court · (2015) 09 TP CK 0007
Limitation Act, 1963 - Section 27
High Courts30 Sept 2015Disposed off
Arnab Chakraborty Vs The State of Tripura
Tripura High Court · (2015) 09 TP CK 0005
Penal Code, 1860 (IPC) - Section 109, 120(B), 403, 409, 420Prevention of Corruption Act, 1988 - Section 13, 13(2), 13(c), 13(d), 13(i)(c)
High Courts30 Sept 2015Dismissed
Arun Bala Banik Vs Swapan Kr. Banik and Others
Tripura High Court · (2015) 09 TP CK 0004
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 14 Rule 5, Order 20 Rule 4(2), 2(9), 96
High Courts29 Sept 2015
Anil Chandra Poddar Vs Uttam Poddar and Others
Tripura High Court · (2015) 09 TP CK 0037
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 17, 100
High Courts29 Sept 2015Dismissed
Kuheli Sinha Vs Debashish Sinha and Others
Tripura High Court · (2015) 09 TP CK 0006
Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13, 13(1), 28
High Courts24 Sept 2015Dismissed
Ranjan Rudra Paul Vs The State of Tripura
Tripura High Court · (2015) 09 TP CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 313, 320, 360Penal Code, 1860 (IPC) - Section 323, 324, 354
High Courts24 Sept 2015Disposed off
Pali Majumder (Dey) and Others Vs The State of Tripura
Tripura High Court · (2015) 09 TP CK 0033
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 100, 165, 93, 94, 96Drugs and Cosmetics Act, 1940 - Section 3
High Courts24 Sept 2015Disposed off
Indian Oil Corporation Limited Vs The State of Tripura and Others
Tripura High Court · (2015) 09 TP CK 0003
High Courts22 Sept 2015Disposed off
State of Tripura and Others Vs Lipika Roy (Das)
Tripura High Court · (2015) 09 TP CK 0034
Land Acquisition Act, 1894 - Section 18, 4
High Courts22 Sept 2015Disposed off
Dhiman Singha Vs The State of Tripura and Others
Tripura High Court · (2015) 09 TP CK 0002
High Courts22 Sept 2015Disposed off
Hari Bhusan Sutradhar and Others Vs Tripura Cooperative Agriculture and Rural Development Bank Ltd. and Others
Tripura High Court · (2016) 148 FLR 304 : (2015) LabIC 4504
Payment of Gratuity Act, 1972 - Section 1(3), 1(3) (b), 1(3)(b), 2(ii) (g), 2(ii)(g)Payment of Wages Act, 1936 - Section 2(ii)
High Courts21 Sept 2015Dismissed
Hiran Miah and Others Vs Goutam Kumar Paul and Others
Tripura High Court · (2015) 09 TP CK 0036
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts21 Sept 2015Dismissed
Rajeswari Dayal and Others Vs The Central Agricultural University and Others
Tripura High Court · (2015) 4 LLN 261
Central Agricultural University Act, 1992 - Section 11, 11(3), 26, 3Constitution of India, 1950 - Article 226
High Courts21 Sept 2015Dismissed
Surjya Kanta Paul and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 09 TP CK 0029
High Courts18 Sept 2015Dismissed
Ayub Ali Vs The State of Tripura and Others
Tripura High Court · (2015) 09 TP CK 0032
Civil Procedure Code, 1908 (CPC) - Section 100, 80Limitation Act, 1963 - Section 18
High Courts18 Sept 2015Disposed off
Sadhan Banerjee and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 09 TP CK 0030
High Courts17 Sept 2015Disposed off
Dulal Debnath and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 09 TP CK 0025