High Courts27 Aug 2015Dismissed
Samir Chowdhury and Others Vs Debashish Chowdhury and Others
Tripura High Court · (2015) 08 TP CK 0017
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 8 of 29
High Courts26 Aug 2015
Court on Own Motion Vs State of Tripura and Others
Tripura High Court · (2015) 4 GLT 204
Criminal Procedure Code, 1973 (CrPC) - Section 41Motor Vehicles Act, 1988 - Section 179, 184, 185, 202
High Courts26 Aug 2015Dismissed
Pranay Kumar Podder and Others Vs The State of Tripura and Others
Tripura High Court · (2016) AIR (Tripura) 1
High Courts26 Aug 2015Dismissed
Arun Das Vs Laxmi Rani Das
Tripura High Court · (2015) 08 TP CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1), 127Family Courts Act, 1984 - Section 19, 19(1), 19(4)
High Courts26 Aug 2015Disposed off
Court on Own Motion Vs The Superintendent of Police and Others
Tripura High Court · (2015) 08 TP CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 164(5)Prohibition of Child Marriage Act, 2006 - Section 10
High Courts26 Aug 2015
Court on own Motion Vs The State of Tripura and Others
Tripura High Court · (2015) 08 TP CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 41Motor Vehicles Act, 1988 - Section 179, 184, 185, 202
High Courts25 Aug 2015Allowed
Krishnadhan Bhattacharjee Vs The Executive Engineer, PWD and Others
Tripura High Court · (2015) 08 TP CK 0016
Land Acquisition Act, 1894 - Section 18, 54
High Courts21 Aug 2015Allowed
The Union of India and Others Vs Sukurun Nessa and Others
Tripura High Court · (2015) 08 TP CK 0014
High Courts20 Aug 2015Dismissed
Nirmal Das Vs The Union of India and Others
Tripura High Court · (2015) 08 TP CK 0046
Border Security Force Act, 1968 - Section 46Penal Code, 1860 (IPC) - Section 494Special Marriage Act, 1954 - Section 5
High Courts20 Aug 2015Disposed off
Bikash Sarkar and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 4 GLT 805
Constitution of India, 1950 - Article 14, 15, 15(4), 15(5)
High Courts19 Aug 2015Dismissed
Manik Chandra Das and Others Vs State of Tripura and Others
Tripura High Court · (2015) LabIC 4497
Constitution of India, 1950 - Article 14
High Courts18 Aug 2015Disposed off
Subal Kumar Dey Vs The State of Tripura and Others
Tripura High Court · (2015) 08 TP CK 0009
Constitution of India, 1950 - Article 14, 15, 16, 19, 19(1)Penal Code, 1860 (IPC) - Section 143, 30, 366
High Courts17 Aug 2015Partly Allowed
Binoy Kumar Thakur Vs The Union of India and Others
Tripura High Court · (2015) 08 TP CK 0008
Arms Act, 1959 - Section 27Constitution of India, 1950 - Article 311(2)Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 447
High Courts17 Aug 2015Disposed off
Rabindra Chandra Ghosh and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 08 TP CK 0005
High Courts14 Aug 2015Disposed off
Bhakta Majhi Vs The State of Tripura and Others
Tripura High Court · (2015) 08 TP CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 177, 178, 190, 190, 191Penal Code, 1860 (IPC) - Section 323, 354, 406
High Courts14 Aug 2015Dismissed
Prabir Kumar Das Vs The State of Tripura and Others
Tripura High Court · (2015) 4 GLT 719
Constitution of India, 1950 - Article 136, 14, 15, 16, 226
High Courts14 Aug 2015Dismissed
The Chairman-cum-Managing Director, Tripura State Electricity Corporation Ltd. and Others Vs Abharani Paul
Tripura High Court · (2015) 147 FLR 510
Workmens Compensation Act, 1923 - Section 3(1)
High Courts13 Aug 2015Allowed
State of Tripura and Others Vs Bibhas Kanti Kilikdar
Tripura High Court · (2015) 08 TP CK 0043
Constitution of India, 1950 - Article 318, 319
High Courts13 Aug 2015Disposed off
Nikhil Chandra Tripura and Others Vs The State of Tripura
Tripura High Court · (2015) 08 TP CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1), 156, 157, 158Penal Code, 1860 (IPC) - Section 306, 498(A)
High Courts13 Aug 2015Allowed
Dulal Miah Vs The State of Tripura
Tripura High Court · (2015) 08 TP CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 468, 471