High Courts13 Aug 2015Dismissed
Abdul Matlib Vs The State of Tripura
Tripura High Court · (2015) 08 TP CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 361, 366, 376(1)
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 9 of 29
High Courts13 Aug 2015Allowed
Gopal Sherpa Vs The State of Tripura and Others
Tripura High Court · (2015) 4 GLT 810
Constitution of India, 1950 - Article 226Tripura Lokayukta Act, 2008 - Section 7, 8(2)
High Courts12 Aug 2015Disposed off
Dayashis Chakma Vs The State Chief Information Commissioner and Others
Tripura High Court · (2015) 08 TP CK 0048
Central Excises and Salt Act, 1944 - Section 11, 11-B, 2(n)Constitution of India, 1950 - Article 226, 243(z)(g), 32Right to Information Act, 2005 - Section 11, 19(4), 2, 2(n), 23
High Courts12 Aug 2015Disposed off
Ranjit Chandra Karmakar Vs The State of Tripura and Others
Tripura High Court · (2015) 08 TP CK 0047
High Courts12 Aug 2015Dismissed
Sanjit Choudhury Vs The State of Tripura and Others
Tripura High Court · (2015) 08 TP CK 0003
High Courts11 Aug 2015
State of Tripura and Others Vs Mon Mohini Debi and Others
Tripura High Court · (2015) 4 GLT 728
Land Acquisition Act, 1894 - Section 18, 23(1-A), 23(2), 28, 4
High Courts11 Aug 2015Disposed off
Rajib Debnath Vs The State of Tripura and Others
Tripura High Court · (2015) 08 TP CK 0031
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 313, 482Evidence Act, 1872 - Section 137, 145
High Courts10 Aug 2015Allowed
Sarmistha Sen Vs The State of Tripura and Others
Tripura High Court · (2015) 08 TP CK 0045
High Courts10 Aug 2015Allowed
Jitendra Chandra Biswas Vs Usha Rani Biswas
Tripura High Court · (2015) 08 TP CK 0035
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25
High Courts10 Aug 2015Disposed off
Nikhil Ch. Banik Vs The State of Tripura and Others
Tripura High Court · (2015) 08 TP CK 0006
Land Acquisition Act, 1894 - Section 18, 48(2)
High Courts10 Aug 2015Disposed off
Solanki Saha and Others Vs Mohan Lal Das and Others
Tripura High Court · (2015) 08 TP CK 0002
High Courts10 Aug 2015Dismissed
State of Tripura and Others Vs Tribal Engineers'' Society and Others
Tripura High Court · (2015) 08 TP CK 0001
High Courts07 Aug 2015Allowed
Pratibha Rani Saha and Others Vs Badal Chandra Saha and Others
Tripura High Court · (2015) 08 TP CK 0042
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts07 Aug 2015Disposed off
Arnab Chakraborty Vs The State of Tripura
Tripura High Court · (2015) 08 TP CK 0029
Penal Code, 1860 (IPC) - Section 120(B), 403, 409, 420, 468
High Courts05 Aug 2015Allowed
Tapan Kanti Saha Vs Amal Saha and Others
Tripura High Court · (2015) 08 TP CK 0034
High Courts04 Aug 2015Allowed
Jharna Sarkar Vs The State of Tripura and Others
Tripura High Court · (2015) 08 TP CK 0036
High Courts04 Aug 2015Partly Allowed
Arup Ratan Dutta Vs Sumita Deb and Others
Tripura High Court · (2015) 08 TP CK 0030
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127Family Courts Act, 1984 - Section 19(4)Hindu Marriage Act, 1955 - Section 25(1), 25(2)
High Courts04 Aug 2015Disposed off
Sailesh Das Vs Manik Acharjee and Others
Tripura High Court · (2015) 08 TP CK 0022
Motor Vehicles Act, 1988 - Section 166
High Courts04 Aug 2015Dismissed
State of Tripura and Others Vs Mintu Paul and Others
Tripura High Court · (2015) 08 TP CK 0021
Land Acquisition Act, 1894 - Section 11, 17(1), 18, 4, 54
High Courts04 Aug 2015Allowed
Biplab Bhowmik and Others Vs Sabitri Banik (Bhowmik) and Others
Tripura High Court · (2015) 4 GLT 508
Criminal Procedure Code, 1973 (CrPC) - Section 156, 2(wa), 357, 357A, 372Limitation Act, 1963 - Section 5