High Courts21 Jul 2015Allowed
Superintendent of Police Vs Abdul Karim and Others
Tripura High Court · (2015) 07 TP CK 0081
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 11 of 29
High Courts21 Jul 2015Dismissed
Kutub Ali Vs The State of Tripura and Others
Tripura High Court · (2015) 07 TP CK 0059
High Courts21 Jul 2015Disposed off
Dipak Lal Ghosh Vs Tripura Board of Secondary Education and Others
Tripura High Court · (2015) 07 TP CK 0058
High Courts21 Jul 2015Partly Allowed
Piali Sutradhar and Others Vs The State of Tripura and Others
Tripura High Court · (2015) LabIC 4171
Hindu Marriage Act, 1955 - Section 10, 13, 16
High Courts21 Jul 2015Dismissed
Gita Deb Vs Gauri Das and Others
Tripura High Court · (2015) 07 TP CK 0053
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11, Order 41 Rule 14, Order 7 Rule 10
High Courts20 Jul 2015Allowed
Maholal Debbarma and Others Vs State of Tripura
Tripura High Court · (2015) CriLJ 4219
Penal Code, 1860 (IPC) - Section 148, 149, 20, 20(2), 307
High Courts20 Jul 2015Disposed off
Krishna Lal Sukladas Vs The State of Tripura and Others
Tripura High Court · (2015) 07 TP CK 0070
High Courts20 Jul 2015Allowed
Jayasree Paul and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 07 TP CK 0060
Constitution of India, 1950 - Article 14, 15, 15(4), 16, 16(1)
High Courts20 Jul 2015Allowed
Tripureswari Brick Field Vs The State of Tripura and Others
Tripura High Court · (2015) 07 TP CK 0055
High Courts20 Jul 2015Dismissed
State of Tripura and Others Vs Nikhil Chandra Saha and Others
Tripura High Court · (2015) 07 TP CK 0052
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Order 41 Rule 22(1)Land Acquisition Act, 1894 - Section 17(1), 18, 34, 4, 54
High Courts17 Jul 2015Allowed
Jiban Sarkar Vs LA Collector and Others
Tripura High Court · (2015) 07 TP CK 0065
Land Acquisition Act, 1894 - Section 18, 23(2), 23(i)(A), 4, 6
High Courts16 Jul 2015Disposed off
Priyalal Das Vs The Union of India and Others
Tripura High Court · (2015) 07 TP CK 0067
High Courts16 Jul 2015Allowed
Chira Ranjan Deb Sharma and Others Vs LA Collector and Others
Tripura High Court · (2015) 07 TP CK 0066
Land Acquisition Act, 1894 - Section 18, 4
High Courts16 Jul 2015Dismissed
Yunuch Mia Sarkar Vs The State of Tripura and Others
Tripura High Court · (2015) 07 TP CK 0049
High Courts16 Jul 2015Disposed off
State of Tripura and Others Vs Samiran Deb and Others
Tripura High Court · (2015) 07 TP CK 0048
High Courts16 Jul 2015Dismissed
Nagendra Chandra Shil Vs Priyatosh Shil
Tripura High Court · (2015) 07 TP CK 0046
Limitation Act, 1963 - Section 5Specific Relief Act, 1963 - Section 31
High Courts16 Jul 2015
Saha Gas Traders Vs The Indian Oil Corporation Limited and Others
Tripura High Court · (2015) 07 TP CK 0043
High Courts15 Jul 2015Dismissed
Ratan Ray Vs The Union of India and Others
Tripura High Court · (2015) LabIC 4561
High Courts15 Jul 2015Dismissed
Kaberi Chakraborty and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 07 TP CK 0068
Civil Procedure Code, 1908 (CPC) - Section 80
High Courts15 Jul 2015Partly Allowed
Amar Chakraborty and Others Vs The State of Tripura
Tripura High Court · (2015) 07 TP CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 374(2)Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 304B, 498A