High Courts04 Aug 2015Dismissed
Pritis Kumar De Vs The State Bank of India and Others
Tripura High Court · (2015) 4 GLT 1076
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 409
COURT ARCHIVE
Tripura High Court judgments, 2015
578 judgments · page 10 of 29
High Courts04 Aug 2015Dismissed
State of Tripura Vs Pradip Debnath
Tripura High Court · (2015) CriLJ 4548 : (2015) 4 GLT 304
Criminal Procedure Code, 1973 (CrPC) - Section 164, 232, 313, 313(1)(b), 378Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113A, 113B, 138
High Courts03 Aug 2015Disposed off
The Union of India Vs Kamada Ranjan Choudhury and Others
Tripura High Court · (2015) 08 TP CK 0039
Land Acquisition Act, 1894 - Section 4, 4(1)
High Courts03 Aug 2015Allowed
Ratna Deb and Others Vs The Land Acquisition Collector, West Tripura, Agartala and Others
Tripura High Court · (2015) 08 TP CK 0033
Land Acquisition Act, 1894 - Section 18, 23(1A), 34, 4, 4(1)
High Courts03 Aug 2015Partly Allowed
Ratan Deb Vs The State of Tripura
Tripura High Court · (2015) 08 TP CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 313, 360, 374(3), 397, 401Penal Code, 1860 (IPC) - Section 380, 457Probation of Offenders Act, 1958 - Section 4
High Courts03 Aug 2015Dismissed
Divisional Manager, National Insurance Company Ltd. Vs Pratima Talukder and Others
Tripura High Court · (2015) 08 TP CK 0028
High Courts03 Aug 2015Disposed off
Snehasish Nath Vs Sanjita Debnath
Tripura High Court · (2015) 08 TP CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts03 Aug 2015Dismissed
The New India Assurance Company Ltd. Vs Kanak Ranjan Chakma and Others
Tripura High Court · (2015) 08 TP CK 0026
High Courts03 Aug 2015Dismissed
Kajal Das Vs Nirodelal Das and Others
Tripura High Court · (2015) 08 TP CK 0025
Motor Vehicles Act, 1988 - Section 147, 147 (1), 147(1), 163A, 163-A
High Courts03 Aug 2015Disposed off
Sankar Saha Vs Mihir Lal Saha and Others
Tripura High Court · (2015) 08 TP CK 0024
High Courts03 Aug 2015Disposed off
Parimal Paul Vs Kanai Chandra Deb and Others
Tripura High Court · (2015) 08 TP CK 0023
High Courts30 Jul 2015
Janardhan Debnath Vs The State of Tripura
Tripura High Court · (2015) 07 TP CK 0072
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113B
High Courts29 Jul 2015Allowed
Tata Motors Finance Ltd. Vs Aftab Ali and Others
Tripura High Court · (2015) 3 GLT 718
Arbitration and Conciliation Act, 1996 - Section 14(2), 16, 27, 31(5), 34Civil Procedure Code, 1908 (CPC) - Order 21 Rule 11, 115, 47General Clauses Act, 1897 - Section 3(56)
High Courts29 Jul 2015Dismissed
Sajal Karmakar and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 07 TP CK 0082
High Courts28 Jul 2015Dismissed
Mira Datta Bhowmik Vs Nirmalya Dasgupta and Others
Tripura High Court · (2015) 3 GLT 705
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 397, 401Evidence Act, 1872 - Section 105Penal Code, 1860 (IPC) - Section 34, 499, 500, 501
High Courts28 Jul 2015Disposed off
Pran Krishna Das Vs The State of Tripura and Others
Tripura High Court · (2015) 07 TP CK 0071
High Courts27 Jul 2015Partly Allowed
Gouranga Lal Roy Vs The State of Tripura
Tripura High Court · (2015) CriLJ 4910
Criminal Procedure Code, 1973 (CrPC) - Section 251Penal Code, 1860 (IPC) - Section 279, 338
High Courts23 Jul 2015
Rajesh Debnath Vs The State of Tripura
Tripura High Court · (2015) 07 TP CK 0061
Criminal Procedure Code, 1973 (CrPC) - Section 200Penal Code, 1860 (IPC) - Section 120(B), 34, 420, 468
High Courts23 Jul 2015Allowed
Nirmal Chandra Roy Vs Nitai Sarker and Others
Tripura High Court · (2016) 1 GLT 31
Civil Procedure Code, 1908 (CPC) - Section 100Court Fees Act, 1870 - Section 7(iv)(c), 7(v)(d)
High Courts23 Jul 2015
Major Ali and Others Vs The State of Tripura and Others
Tripura High Court · (2015) 07 TP CK 0054
Criminal Procedure Code, 1973 (CrPC) - Section 313, 397, 401Penal Code, 1860 (IPC) - Section 498A