High Courts20 Oct 2020Disposed Of
Sukumar Debnath Vs State Of Tripura And Ors
Tripura High Court · (2020) 10 TP CK 0020
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Tripura High Court judgments, 2020
677 judgments · page 2 of 34
High Courts20 Oct 2020Dismissed
Bidyut Kanti Das Vs State Of Tripura
Tripura High Court · (2020) 10 TP CK 0019
Indian Penal Code, 1860 — Section 34, 201, 203, 301, 302, 489, 494, 495Code Of Criminal Procedure, 1973 — Section 161, 313, 313(1)(b), 372Evidence Act, 1872 — Section 27
High Courts20 Oct 2020Dismissed
Mamin Miah Vs State Of Tripura
Tripura High Court · (2020) 10 TP CK 0018
Code Of Criminal Procedure, 1973 — Section 161, 164(5), 313, 374(2)Indian Penal Code, 1860 — Section 34, 307, 320, 326
High Courts16 Oct 2020Allowed
State Of Tripura And Ors Vs Sarathi Datta And Ors
Tripura High Court · (2020) 10 TP CK 0016
Constitution Of India, 1950 — Article 14, 16
High Courts16 Oct 2020Allowed
Ramkrishna Debbarma Vs Nishi Debbarma And Ors
Tripura High Court · (2020) 10 TP CK 0015
High Courts16 Oct 2020Disposed Of
Tanushree Nandi Bhowmik Vs State Of Tripura And Ors
Tripura High Court · (2020) 10 TP CK 0014
Registration Of Births And Deaths Act, 1969 — Section 3, 4, 5, 6, 7, 7(2), 8, 8(1), 9, 10, 12, 29, 31
High Courts15 Oct 2020Dismissed
Abul Kalam Azad Vs Ali Ashraf Miah And Ors
Tripura High Court · (2020) 10 TP CK 0017
Registration Act, 1908 — Section 17, 17(1)(r)Transfer Of Property Act, 1882 — Section 122, 123, 124, 125, 126, 127, 128, 129, 138, 152
High Courts15 Oct 2020Disposed Of
National Insurance Company Limited Vs Chittu Das And Ors
Tripura High Court · (2020) 10 TP CK 0013
High Courts15 Oct 2020Allowed
Sukalyan Das @ Rupak @ Sameer Vs State Of Tripura And Ors
Tripura High Court · (2020) 10 TP CK 0012
Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3(1), 10Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 22(a), 25, 27(A), 29Constitution Of India, 1950 — Article 22, 22(5)
High Courts09 Oct 2020
Priyatosh Majumder Vs State Of Tripura
Tripura High Court · (2020) 10 TP CK 0011
High Courts08 Oct 2020Allowed
Rajat Deb Vs Tripura University And Ors
Tripura High Court · (2020) 10 TP CK 0010
High Courts07 Oct 2020Dismissed
Bahadur Debbarma Vs State Of Tripura
Tripura High Court · (2020) 10 TP CK 0009
Indian Penal Code, 1860 — Section 374(2), 375, 376, 376(1), 376(2()(i), 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164(5), 311, 313, 357(A)< 428
High Courts07 Oct 2020Disposed Of
Chitta Ranjan Sarkar Vs State Of Tripura And Ors
Tripura High Court · (2020) 10 TP CK 0008
Constitution Of India, 1950 — Article 14
High Courts07 Oct 2020Allowed
Abhishek Majumder And Ors Vs Tripura Gramin Bank And Ors
Tripura High Court · (2020) 10 TP CK 0007
Regional Rural Banks Act, 1976 — Section 3(1), 17, 17(1), 29, 29(1), 29(2)Constitution Of India, 1950 — Article 229, 309
High Courts06 Oct 2020Disposed Of
Biplab Dey Vs Man Malakar
Tripura High Court · (2020) 10 TP CK 0006
Code Of Criminal Procedure, 1973 — Section 397, 401Family Courts Act, 1984 — Section 19(4)
High Courts06 Oct 2020Allowed
Sujit Chandra Das And Ors Vs State Of Tripura
Tripura High Court · (2020) 10 TP CK 0005
Indian Penal Code, 1860 — Section 34, 302, 498(A)Code Of Criminal Procedure, 1973 — Section 174
High Courts05 Oct 2020Disposed Of
Akhiray Debbarma Vs State Of Tripura
Tripura High Court · (2020) 10 TP CK 0004
Indian Penal Code, 1860 — Section 34, 307, 364, 376(d), 376(2)(f), 453, 506
High Courts05 Oct 2020Disposed Of
Abdul Gani @ Shimul Vs State Of Tripura
Tripura High Court · (2020) 10 TP CK 0003
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376(2)(1), 506Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts01 Oct 2020Dismissed
Superintendent Of Police And Ors Vs Rinku Rani Datta (Deb) And Ors
Tripura High Court · (2020) 10 TP CK 0002
High Courts01 Oct 2020
Krishna Bhatta Vs State Of Tripura And Ors
Tripura High Court · (2020) 10 TP CK 0001