High Courts03 Jan 2020
State Of Tripura And Ors Vs Haradhan Das And Ors
Tripura High Court · (2020) 01 TP CK 0019
COURT ARCHIVE
Tripura High Court judgments, 2020
677 judgments · page 34 of 34
High Courts03 Jan 2020Dismissed
Dhananjoy Das And Ors Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0018
Tripura State Rifles (Recruitment) Rules, 1984 — Rule 37Tripura State Rifles (Discipline, Control, Service Conditions Etc) Rules, 1986 — Rule 19
High Courts03 Jan 2020Disposed Of
Jishu Bhattacharjee Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0017
High Courts03 Jan 2020Disposed Of
Biswajit Das Vs UCO Bank And Ors
Tripura High Court · (2020) 01 TP CK 0016
High Courts03 Jan 2020Dismissed
Tapan Das And Ors Vs Union Of India And Ors
Tripura High Court · (2020) 01 TP CK 0015
High Courts03 Jan 2020Dismissed
Suman Bhowmik And Ors Vs Union Of India And Ors
Tripura High Court · (2020) 01 TP CK 0014
High Courts03 Jan 2020Dismissed
Amit Datta And Ors Vs Union Of India And Ors
Tripura High Court · (2020) 01 TP CK 0013
High Courts03 Jan 2020Dismissed
Bimal Bhadra And Ors Vs Union Of India And Ors
Tripura High Court · (2020) 01 TP CK 0012
High Courts03 Jan 2020Allowed
Mridul Dey Vs State Of Tripura
Tripura High Court · (2020) 01 TP CK 0011
Indian Penal Code, 1860 — Section 90, 375, 376, 415, 417, 506
High Courts03 Jan 2020Dismissed
Sampa Sutradhar Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0010
Code Of Criminal Procedure, 1973 — Section 313, 372Indian Penal Code, 1860 — Section 148, 149, 302, 304, 323, 325, 444, 447, 448, 506
High Courts02 Jan 2020Disposed Of
Manika Debbarma Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0009
Code Of Criminal Procedure, 1973 — Section 125
High Courts02 Jan 2020Disposed Of
Rati Ranjan Bhowmik Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0008
Constitution Of India, 1950 — Article 21
High Courts02 Jan 2020Disposed Of
Dinabandhu Sarkar Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0007
High Courts02 Jan 2020Dismissed
Sachirani Talukder And Ors Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0006
Indian Contract Act, 1872 — Section 72Limitation Act, 1963 — Section 17(1)(c)
High Courts02 Jan 2020Disposed Of
Tamal Sengupta Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0005
High Courts02 Jan 2020Dismissed
Satya Sarkar Vs Union Of India And Ors
Tripura High Court · (2020) 01 TP CK 0004
Indian Penal Code, 1860 — Section 34, 380, 409, 420, 468, 471, 477
High Courts02 Jan 2020Allowed
Parimal Debnath Vs Shiv Vani And Ors
Tripura High Court · (2020) 01 TP CK 0003