High Courts07 Jan 2020Dismissed
Bindu Debbarma Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0039
Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
Tripura High Court judgments, 2020
677 judgments · page 33 of 34
High Courts07 Jan 2020Allowed
Airport Authority Of India Vs Mukti Bhowmik And Ors
Tripura High Court · (2020) 01 TP CK 0038
Land Acquisition Act, 1894 — Section 4, 4(1), 11, 18, 23, 23(1)(A), 23(2), 28(A), 34
High Courts07 Jan 2020Allowed
Asish Das Vs Namita Das And Ors
Tripura High Court · (2020) 01 TP CK 0037
Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 127
High Courts06 Jan 2020Dismissed
State Of Tripura And Ors Vs Bibhu Kumari Devi And Ors
Tripura High Court · (2020) 01 TP CK 0036
Code Of Civil Procedure, 1908 — Section 80, 80(1)Tripura Land Revenue and Land Reforms Act, 1960 — Section 2(F), 2(S), 107Transfer of Property Act, 1882 — Section 5
High Courts06 Jan 2020Allowed
Pradip Debnath Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0035
Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 232
High Courts06 Jan 2020Disposed Of
Bapi Dey And Ors Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0034
Code Of Criminal Procedure, 1973 — Section 24, 24(4), 25, 25(1)Constitution Of India, 1950 — Article 14, 16
High Courts04 Jan 2020Allowed
Mousumi Banik Vs State Of Tripura
Tripura High Court · (2020) 01 TP CK 0033
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 22(c), 25, 28, 29Prevention Of Damage To Public Property Act, 1984 — Section 3
High Courts04 Jan 2020Allowed
Devika Debbarma Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0032
High Courts04 Jan 2020Disposed Of
Swapan Bhowmik Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0031
High Courts04 Jan 2020Dismissed
Ajit Kr. Ray Vs ICFAI University And Ors
Tripura High Court · (2020) 01 TP CK 0030
High Courts04 Jan 2020Dismissed
Kanu Biswas And Ors Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0029
High Courts04 Jan 2020Dismissed
Raj Veer Singh Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0028
High Courts04 Jan 2020Allowed
Subrata Biswas Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0027
Constitution Of India, 1950 — Article 14
High Courts04 Jan 2020Dismissed
Jash Paul Debbarma And Ors Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0026
Tripura Forest Service Rules, 1988 — Rule 1(2), 23, 22(11), 29, 29(1)(a)Constitution Of India, 1950 — Article 309
High Courts04 Jan 2020Allowed
Swapna Debnath And Ors Vs Suklal Debnath And Ors
Tripura High Court · (2020) 01 TP CK 0025
High Courts04 Jan 2020Disposed Of
Subhash Reang Vs State Of Tripura
Tripura High Court · (2020) 01 TP CK 0024
Indian Penal Code, 1860 — Section 304, 337, 338
High Courts04 Jan 2020Disposed Of
Rajkumar Nath Vs State Of Tripura
Tripura High Court · (2020) 01 TP CK 0023
Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8Indian Penal Code, 1860 — Section 354Code Of Criminal Procedure, 1973 — Section 164
High Courts04 Jan 2020Allowed
Pradip Saha Vs State Of Tripura
Tripura High Court · (2020) 01 TP CK 0022
Indian Penal Code, 1860 — Section 279, 304(A), 338, 337Code Of Criminal Procedure, 1973 — Section 251
High Courts04 Jan 2020Dismissed
Tikendra Debbarma Vs State Of Tripura
Tripura High Court · (2020) 01 TP CK 0021
Indian Penal Code, 1860 — Section 323, 376(1)Code Of Criminal Procedure, 1973 — Section 164
High Courts03 Jan 2020Dismissed
Surendra Tanti And Ors Vs Harendra Kr. Malakar
Tripura High Court · (2020) 01 TP CK 0020