High Courts16 Jan 2020Dismissed
Abhijit Mahajan Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0079
COURT ARCHIVE
Tripura High Court judgments, 2020
677 judgments · page 31 of 34
High Courts16 Jan 2020Allowed
Rinku Sarkar Vs State Of Tripura
Tripura High Court · (2020) 01 TP CK 0078
Indian Penal Code, 1860 — Section 34, 341, 325, 397(1), 401Code Of Criminal Procedure, 1973 — Section 313, 360, 374(3)Probation Of Offenders Act, 1958 — Section 3, 4, 6
High Courts16 Jan 2020Allowed
Ram Kumar Sukladas Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0077
Indian Penal Code, 1860 — Section 300, 302, 304, 449Code Of Criminal Procedure, 1973 — Section 222, 313, 428
High Courts14 Jan 2020Allowed
Tapan Biswas Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0076
Constitution Of India, 1950 — Article 14
High Courts14 Jan 2020Dismissed
Dwijadas Chakraborty Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0075
Central Civil Services (Pension) Rules, 1972 — Rule 49, 49(2), 49(2)(b)
High Courts14 Jan 2020Allowed
Kalpana Das And Ors Vs Dhirendra Chandra Saha And Ors
Tripura High Court · (2020) 01 TP CK 0074
Motor Vehicles Act, 1988 — Section 173Evidence Act, 1872 — Section 45
High Courts14 Jan 2020Dismissed
State Of Tripura And Ors Vs Binoy Debbarma
Tripura High Court · (2020) 01 TP CK 0073
Code Of Criminal Procedure, 1973 — Section 164(5), 313, 378(1)(b)Indian Penal Code, 1860 — Section 90, 375, 376, 376(1), 415, 417
High Courts14 Jan 2020Allowed
Kanu Miah And Ors Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0072
Code Of Criminal Procedure, 1973 — Section 222, 313, 397, 401Indian Penal Code, 1860 — Section 34, 323, 354, 447, 448, 506
High Courts13 Jan 2020Dismissed
New India Assurance Company Limited Vs Gita Rani Shom And Ors
Tripura High Court · (2020) 01 TP CK 0071
Motor Vehicles Act, 1988 — Section 174Tripura Land Revenue and Land Reforms Act, 1960 — Section 62Constitution Of India, 1950 — Article 227
High Courts13 Jan 2020Dismissed
State Of Tripura And Ors Vs Samudra Debbarma And Ors
Tripura High Court · (2020) 01 TP CK 0070
Tripura Civil Services (Conduct) Rules, 1988 — Rule 6Tripura State Rifles (Recruitment) Rules, 1984 — Section 10, 24
High Courts13 Jan 2020Disposed Of
Subrata Karmakar Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0069
Constitution Of India, 1950 — Article 14
High Courts13 Jan 2020Dismissed
Simasree Datta And Ors Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0068
Constitution Of India, 1950 — Article 14
High Courts13 Jan 2020Allowed
Rabindra Debbarma Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0067
Arms Act, 1959 — Section 25(IB)(a)(h), 27
High Courts13 Jan 2020Allowed
Uttam Deb Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0066
High Courts13 Jan 2020Dismissed
Amulya Ch. Sarkar And Ors Vs Jayanti Dam And Ors
Tripura High Court · (2020) 01 TP CK 0065
High Courts10 Jan 2020Dismissed
Chairman And Ors Vs Aleya Begum And Ors
Tripura High Court · (2020) 01 TP CK 0064
Code Of Civil Procedure, 1908 — Section 80, 80(1), 80(2), 96Fatal Accident Act, 1855 — Section 1(A)Code Of Criminal Procedure, 1973 — Section 174
High Courts10 Jan 2020Allowed
Binoy Bhushan Debnath Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0063
High Courts10 Jan 2020Allowed
Sunil Sahani Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0062
High Courts10 Jan 2020Allowed
Bidhan Ch. Debnath Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0061
High Courts10 Jan 2020Allowed
Minku Debnath Vs State Of Tripura And Ors
Tripura High Court · (2020) 01 TP CK 0060